Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 143] [Entire Act]

State of Rajasthan - Subsection

Section 143(1) in Rajasthan Civil Services (Pension) Rules, 1996

(1)If a pension payable in India remains undrawn for more than one year, the pension ceases to be payable.