Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Union of India - Subsection Section 13(1) in The Indian Post Office Rules, 1933 (1)A post card shall not be folded, cut or otherwise altered except that the impressed postage stamp (if any) may be perforated with initials' nor may a post card be enclosed in cover of any kind.
