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[Cites 0, Cited by 0] [Section 400] [Entire Act]

State of West Bengal - Subsection

Section 400(1) in West Bengal Municipal Corporation Act, 2006

(1)save with the permission, in writing, of the Commissioner and in such manner as he may authorise, store or use night-soil, cowdung, manure, rubbish or any other substance emitting an offensive smell;