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Union of India - Section

Section 1 in The National Highways Tribunal (Salaries, allowances and other terms and conditions of service of Presiding Officer) Rules, 2005

1. Short title and commencement.

(1)These rules may be called the National Highways Tribunal (Salaries, allowances and other terms and conditions of service of Presiding Officer) Rules, 2005.
(2)They shall come into force on the date of final publication in the Official Gazette.