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[Cites 0, Cited by 6] [Section 249(2)] [Section 249] [Entire Act]

Union of India - Subsection

Section 249(2)(a) in The Income Tax Act, 1961

(a)[ where the appeal is under section 248, the date of payment of the tax, or ] [ Substituted by Act 22 of 2007, Section 73, for Clause (a) (w.e.f. 1.6.2007).]