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Madhya Pradesh High Court

Pranay Gupta vs The State Of Madhya Pradesh on 19 December, 2018

                                                         1                               MCRC-49739-2018
                               The High Court Of Madhya Pradesh
                                         MCRC-49739-2018
                                         (PRANAY GUPTA Vs THE STATE OF MADHYA PRADESH)

                    2
                    Jabalpur, Dated : 19-12-2018
                              Shri Harjeet Chhabra, counsel for the applicant.
                              Ms.Shobhna Sharma, P.L. for the respondent / State.

Learned counsel for the State seeks time to produce the MLC report of injured Subhash, Constable Satish Jharia. She is also directed to call the report regarding Annexure A-2 filed by the applicant in support of his application from the Superintendent of Police, Jabalpur.

List the case in the next week.

(RAJEEV KUMAR DUBEY) JUDGE sarathe Digitally signed by NAVEEN KUMAR SARATHE Date: 20/12/2018 10:12:32