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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Bihar - Subsection

Section 7(i) in Patna High Court Rules, 1916

(i)[ Grant or refusal of leave to District and Sessions Judges and Additional District and Sessions Judges;] [New Sub-rule (i) added, existing sub-rules (i) to (iii) re-numbered as sub-rules (ii) to (iv) and existing sub-rule (iv) omitted by C.S. No. 97, dated 24.04.1991.]