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[Cites 0, Cited by 0] [Section 9(5)] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(5)(i) in The Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admissions and Fees) Act, 2015

(i)every unaided institution shall submit the ' admission-approval proposals ' to the concerned Directorate within fifteen days from the cut-off date of admission;