Section 1(3)(A) in The Chennai City Tenants Protection Act, 1921

[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(3)(A) in The Chennai City Tenants Protection Act, 1921

(A)"religious institution" means any-

(i)temple;

(ii)math;

(iii)mosque;

(iv)church; or

(v)other place by whatever name known,