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[Cites 0, Cited by 0] [Section 17(17)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(17)(ii) in Export of Fresh, Frozen and Processed Fish and Fishery Products (Quality Control and Inspection and Monitoring) Rules, 1995

(ii)Decision of the Competent Authority to withdraw approval as per Rule 12.1 of this notification ;