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Supreme Court - Daily Orders

Association Of Management Of ... vs The President,K.Vellakulam Panchayat on 21 April, 2014

´sc20031/2012

ITEM NO.43                      COURT NO.11             SECTION IIIA


                S U P R E M E      C O U R T   O F    I N D I A
                                RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).20031/2012

(From the judgement and order dated 20/10/2009 in WA No.505/2007 of
The HIGH COURT OF MADRAS)


ASSOCIATION OF MANAGEMENT COIMBATORE                     Petitioner(s)

                     VERSUS

THE PRESIDENT,K.VELLAKULAM & ANR.                 Respondent(s)
(With appln(s) for c/delay in filing SLP,exemption from filing c/c
of the impugned Judgment and prayer for interim relief and office
report)

WITH

SLP(C)NO.20032 of 2012
(With appln(s) for c/delay in filing SLP,exemption from filing c/c
of the impugned Judgment, exemption from filing O.T., c/delay in
refiling SLP, permission to file addl. documents and office report)

SLP(C)NOS.24707-24716 of 2013
(With appln. for c/delay in filing SLP and office report)

SLP(C)NO.38073 of 2012
(With office report)

SLP(C)NOS.38074-38076 of 2012
(With prayer for interim relief and office report)

SLP(C)NOS.38077-38078 of 2012
(With office report)

SLP(C)NO.38079 of 2012
(With appln. for c/delay in filing SLP and office report)

SLP(C)NO.38080 of 2012
(With appln. for c/delay in filing SLP and office report)

SLP(C)NO.38081 of 2012
(With office report)

SLP(C)NOS.38082-38084 of 2012
(With office report)

SLP(C)NOS.38085-38088 of 2012
(With office report)

                                          1
sc20031/2012



SLP(C)NOS.38089-38090 of 2012
(With office report)

SLP(C)NOS.38091-38097 of 2012
(With office report)

SLP(C)NOS.38098-38109 of 2012
(With office report)

SLP(C)NO.38110 of 2012
(With office report)


Date: 21/04/2014    These Petitions were called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE ANIL R. DAVE
          HON’BLE MR. JUSTICE R.K. AGRAWAL


For Petitioner(s)       Mr. A.K. Ganguli,Sr.Adv.
                        Mr. T. Harish Kumar,Adv.
                        Mr. V. Ramasubramanian,Adv.

                        Mr. B. Ragunath,Adv.
                        Mr. Vijay Kumar,Adv.

                        Mr.   S. Nanda Kumar,Adv.
                        Mr.   R. satish Kumar,Adv.
                        Mr.   Parivesh Singh,Adv.
                        Mr.   Shiva Kumar,Adv.
                        Mr.   S.K. Bandhopadhya,Adv.
                        Mr.   V.N. Raghupathy,Adv.(Not present)

                        Mr.   Ankul,Adv.
                        Mr.   Mukesh Kumar Singh,Adv.
                        Mr.   Shantanu Jugtawat,Adv.
                        Mr.   P.S. Tripathi,Adv.(Not present)

For Respondent(s)
                        Mr.   Anukul Raj,Adv.
                        Mr.   G. Sivabalamurugan,Adv.
                        Mr.   Anis Mohd.,Adv.
                        Mr.   Sandeep Kumar,Adv.
                        Mr.   L.K. Pandey,Adv.(Not present)

                        Mr. Rajiv Dalal,Adv.
                        Mr. M. Yogesh Kanna,Adv.(Not present)




                                        2
sc20031/2012



               UPON hearing counsel the Court made the following
                                   O R D E R

List the matters on 6th May, 2014.

(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar 3