Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 69 in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005 69. General power to amend. - The Commission may, at any time amend any defect or error in any proceeding before it.
