Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Rajasthan - Subsection Section 19(d) in The Reserved Forest Rules, 1957 (d)Bamboo clums shall not be cut less than 2" or more than 6" above the ground except in the case of congested clumps where the cutting must be done at the best possible point.
