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State of Bihar - Section

Section 28 in Management and Working of the Forests

28. Register of receipts and disposals in depots.

- In each sale depot will be kept a Register of Receipts and Disposals (Form No.1) in which will be entered all stock as it arrives or is sold or otherwise disposed of. Separate Registers will be kept for-
(a)Timber, including drift and waif wood;
(b)bamboos, fuel, and other forest-produce.