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[Cites 0, Cited by 0] [Section 166] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 166(vi) in Jammu and Kashmir Municipal Corporation Act, 2000

(vi)"water fitting" includes pipes (other than mains) taps, cocks, valves, ferrules, meters, cisterns, baths and other similar apparatus used in connection with the supply and use of water.