Punjab-Haryana High Court
Bag Poly International Pvt Ltd Th Its ... vs State Of Haryana And Ors on 3 December, 2015
CWP No. 25277 of 2015
Bag Poly International Pvt. Ltd., Vs. State of Haryana
Village Alipur Khasla Road, Gharaunda and others
Present : Mr. V.K. Jindal, Senior Advocate, with
Mr. Maninder Singh Punia, Advocate,
for the petitioner.
***
Notice of motion for December 17, 2015.
In the meanwhile, no amount on account of Advance Consumption Deposit (ACD) be charged from the petitioner in the next bills, till further orders.
( SATISH KUMAR MITTAL )
JUDGE
December 03, 2015 ( SHEKHER DHAWAN )
ndj JUDGE
DASS NAROTAM
2015.12.03 14:18
I attest to the accuracy and
authenticity of this document