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Supreme Court - Daily Orders

Delhi Development Authority vs Ratiram on 1 October, 2021

Bench: A.M. Khanwilkar, C.T. Ravikumar

     ITEM NO.9                     Court 3 (Video Conferencing)                SECTION XIV

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 15399/2021

     (Arising out of impugned final judgment and order dated 13-02-2017
     in WP(C) No. 8685/2015 passed by the High Court Of Delhi At New
     Delhi)

     DELHI DEVELOPMENT AUTHORITY                                              Petitioner(s)

                                                           VERSUS

     RATIRAM & ORS.                                                           Respondent(s)

     (FOR ADMISSION and I.R. and IA No.120267/2021-CONDONATION OF DELAY
     IN FILING and IA No.120269/2021-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.120271/2021-PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES )

     Date : 01-10-2021 This petition was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE A.M. KHANWILKAR
                              HON'BLE MR. JUSTICE C.T. RAVIKUMAR

     For Petitioner(s)
                                          Ms. Arti Singh, AOR
                                           Mr. Aakashdeep Singh Roda, Adv
                                           Ms. Pooja Singh, Adv
                                           Mr. Basant Pal Singh,Adv
     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice on the application for condonation of delay as well as on the Special Leave Petition, returnable within four weeks.

Dasti, in addition, is permitted.

In the meantime, status quo as of today, shall be maintained Signature Not Verified by the parties with regard to the suit property.

Digitally signed by NEETU KHAJURIA Date: 2021.10.04 20:28:48 IST Reason:
     (DEEPAK SINGH)                                                        (VIDYA NEGI)
     COURT MASTER (SH)                                                     COURT MASTER (NSH)