Section 2(1)(d) in Guidelines For International Collaboration Research Projects involving Transfer Or Exchange Of Biological Resources Or Information Relating Thereto Between Institutions including Government Sponsored Institutions And Such Institutions In Other Countries

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Union of India - Subsection

Section 2(1)(d) in Guidelines For International Collaboration Research Projects involving Transfer Or Exchange Of Biological Resources Or Information Relating Thereto Between Institutions including Government Sponsored Institutions And Such Institutions In Other Countries

(d)in case the biological resource referred to in (b) above has any special status under any law in force in India or any international agreement, the details of the same may be provided, including necessary clearances from competent authority.

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Union of India - Subsection

Section 2(1)(d) in Guidelines For International Collaboration Research Projects involving Transfer Or Exchange Of Biological Resources Or Information Relating Thereto Between Institutions including Government Sponsored Institutions And Such Institutions In Other Countries