Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act] Union of India - Subsection Section 15(2)(a) in The First Statutes of Indian Institute of Technology (Banaras Hindu University), Varanasi, 2017 (a)to take action, as may be directed by the Director, to fill up the vacancies including casual vacancies of the Authorities of the Institute.