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State of Odisha - Section

Section 12 in The Orissa Public Service Commission (Limitations of Functions) Regulations, 1989

12.

The Orissa Public Service Commission (Limitations of Functions) Regulations, 1952 is hereby repeated :Provided that such repeal shall not affect the previous operation of the said Regulations, or any notifications or orders issued or made thereunder or anything done or any action taken thereunder.