Karnataka High Court
Raju S/O. Siddangouda Ghodamani vs Karvy Computer Share Private Ltd., on 22 July, 2013
Author: H.G.Ramesh
Bench: H.G.Ramesh
WRIT PETITION NO.67145/2012
:1:
IN THE HIGH COURT OF KARNATAKA
CIRCUIT BENCH AT DHARWAD
DATED THIS THE 22ND DAY OF JULY 2013
BEFORE
THE HON'BLE MR.JUSTICE H.G.RAMESH
Writ Petition No. 67145/2012 (GM-RES)
BETWEEN:
RAJU S/O. SIDDANGOUDA GHODAMANI
AGE: 45 YEARS, OCC: SERVICE
R/O. NAVAGE CROSS, SHIVAJI NAGAR,
POST: SANTI BASTWAD,
TQ: & DIST: BELGAUM .
... PETITIONER
(BY SRI : G.M.BHAT, ADVOCATE FOR CIRCUIT LAW
FIRM ADVOCATES)
AND :
1. KARVY COMPUTER SHARE PRIVATE LTD.,
KARVEY HOUSE 46, AVENUE 4, STREET NO. 1
BANJARA HILLS, HYDARABAD.
R/BY MANAGING DIRECTOR.
2. SHREE RENUKA SUGARS PRIVATE LTD.,
HAVING ITS REGD. OFFICE AT B.C. NO. 105,
HAVLOCK ROAD, CAMP, BELGAUM
R/BY ITS MANAGING DIRECTOR.
3. MALLIKARJUN S/O. NEELAPPA PUJARI
AGE: 45 YEARS, OCC: AGRICULTURE
R/O. KARIMANI, TQ: SAUNDATTI,
DIST: BELGAUM .
4. SHIDDAPPA S/O. SHIVARAYAPPA HUDED
AGE: 57 YEARS, OCC: AGRICULTURE
R/O. GORAGUDDI, TQ: SAUNDATTI,
DIST: BELGAUM .
... RESPONDENTS
WRIT PETITION NO.67145/2012
:2:
THIS WRIT PETITION IS FILED UNDER ARTICLES 226
AND 227 OF THE CONSTITUTION OF INDIA, PRAYING TO
ISSUE A WRIT OF MANDAMUS TO THE RESPONDENT NO.1
HEREIN TO ENTER THE NAME OF THE PETITIONER TO THE
SHARE CERTIFICATTE NOS.17852 TO 17854, FOLIO, NO.SRS-
6462 AND DISTINCTIVE NOS.8973001 TO 8973500, 8973501
TO 8974000, 8974001 TO 8974001 TO 8974500 OF THE
RESPONDENT NO.2, AS PER THE JUDGEMENT AND DECREE
DATED:30/01/2010 IN O.S.NO.295/2008 PASSED BY THE
COURT OF THE IV ADDITIONAL JUDGE (JR.DN.) BELGAUM.
THIS PETITION COMING ON FOR ORDERS REGARDING
DISMISSAL THIS DAY, THE COURT MADE THE FOLLOWING:
ORDER
H.G.RAMESH, J. (Oral):
A week's time was granted on 01.07.2013 for compliance of office objections failing which it was ordered that the petition would stand dismissed. As office objections are not complied within the time granted, the writ petition stood dismissed on expiry of the time granted. Hence, no further order is necessary.
Petition dismissed.
Sd/-
JUDGE hnm/