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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(10) in The Merchant Shipping (Control of Pollution by Noxious Liquid Substances in Bulk) Rules, 2010

(10)When the discharge is directed at an angle to the ship's shell plating, the above relationship shill be modified by substituting for Qd the component of Qd which is normal to the ship's shell plating.