Himachal Pradesh High Court
Raj Kumar vs . Ramesh Chand on 24 May, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
COMS No. 11 of 2019 24.05.2022 Present: Mr. Praveen Chandel, Advocate for the plaintiffs.
Mr. B.C. Verma, Advocate for defendants No. 1 and 2. M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocate Generals with Mr. Amit Kumar Dhumal, Deputy Advocate General and Mr. Manoj Bagga, Assistant Advocate General for defendant No. 3.
As per report of the Registry, steps have not been taken for the service of plaintiff's evidence. On the request of learned Counsel for the plaintiffs, another opportunity of two weeks' is granted to the plaintiffs to do the needful. For the said purpose, matter be listed before Additional Registrar (Judicial) on 17.06.2022, who shall fix a date for recording of statements of the plaintiffs' witnesses.
(Ajay Mohan Goel) Judge May 24, 2022 (narender) ::: Downloaded on - 24/05/2022 20:08:18 :::CIS