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[Cites 0, Cited by 0] [Section 1149] [Entire Act]

Bengal Presidency - Subsection

Section 1149(c) in Police Regulations, Bengal , 1943

(c)All disbursing officers shall furnish the Inspector-General with a statement in B. P. Form No. 222 on the 8th January each year, showing the grant, probable expenditure, extra grant required or anticipated savings under all heads dining the year.