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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Rajasthan - Subsection

Section 39(1) in The Rajasthan Zamindari and Biswedari Abolition Rules, 1959

(1)The Collector of the district shall on receipt of intimation in Form XIIIA enter the number and date of intimation, the number of bonds of each denomination and the total value thereof in the register in Form XIV (Form XIV). The Collector shall also enter in columns 18 to 28 of the register in Form XIII, against each relevant entry, the serial number the bonds received on the basis of the receipted indent from the Treasury in Form XIII.