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[Cites 0, Cited by 1] [Section 17(14)] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(14)(a) in Uttar Pradesh Value Added Tax Act, 2008

(a)in the case of change in the name, ownership or place of business, or opening of a new place of business, from the date of the event necessitating the amendment whether or not information in that behalf is furnished within the time prescribed under section 75.