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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Maharashtra - Subsection

Section 31(2)(t) in Dr. Babasaheb Ambedkar Technological University Act, 2014

(t)to recommend to the Executive Council conferment of autonomous status on University institutions, departments, affiliated or conducted colleges and recognized institutions in accordance with the provisions of Statutes; and