Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act] State of Jammu-Kashmir - Subsection Section 89(1)(b) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014 (b)one representative from the Department of Social Welfare, not below the rank of Director as the Member-Secretary ;