Section 14(2)(b) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999

[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2)(b) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999

(b)in respect of Subsequent accounting years, submit to his assessing authority the return relating to his turn-over under sub-section (10 of section 12:

Legal Document View

Unlock Advanced Research with PRISMAI

State of Rajasthan - Subsection

Section 14(2)(b) in Rajasthan Tax on Entry of Goods Into Local Area Act, 1999