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[Cites 0, Cited by 0] [Section 223(1)] [Section 223] [Entire Act]

Union of India - Subsection

Section 223(1)(c) in The Dedicated Freight Corridor Railway General Rules, 2018

(c)in case he finds that the adjacent line is not obstructed he shall inform the Loco pilot on approved means of communication to switch 'Off' amber flasher lights, and return to assist the Loco pilot, except where it is desired to stop an approaching train to obtain assistance.