Patna High Court - Orders
The Secretary General,The Insu vs Sheo Shankar Bariyar & Ors on 31 January, 2012
Author: T. Meena Kumari
Bench: T. Meena Kumari, Gopal Prasad
IN THE HIGH COURT OF JUDICATURE AT PATNA
Letters Patent Appeal No.969 of 2010
In
Civil Writ Jurisdiction Case No. 14984 of 2009
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The Secretary General, The Insurance Institute of India
.... .... Appellant
Versus
Sheo Shankar Bariyar & Ors
.... .... Respondents
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Appearance :
For the Appellant/s : Mr. Shambhu Sharan Singh
For the Respondent/s : Mr. Ashok Priyadarshi
Mr. Abhay Kumar Kashyap
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CORAM: HONOURABLE JUSTICE SMT. T. MEENA KUMARI
and
HONOURABLE MR. JUSTICE GOPAL PRASAD
ORAL ORDER
(Per: HONOURABLE JUSTICE SMT. T. MEENA KUMARI) 6 31 January, The learned counsel appearing on behalf of the appellant 2012 has prayed that the papers, in dispute, have been dispatched to the Public Sector General Insurance Companies, under the direction of the GIPSA/National Insurance Company Limited and seeks some time to file affidavit.
Post this matter after three weeks, retaining it's position, for filing such affidavit.
(T. Meena Kumari, J.) (Gopal Prasad, J.) Cp:1/SA/-