Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 7 in Rajasthan Pensions Act, 1958 7. Commutation of pensions and grants. - The State Government may with the consent of the holder, order the whole or any part of his pension or grant of money to be commuted for a lump sum on such terms as may deem fit.
