Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Section 39] [Entire Act] Union of India - Subsection Section 39(b) in The Industrial Disputes Act, 1947 (b)where the appropriate Government is a State Government, by such officer or authority subordinate to the State Government as may be specified in the notification.]
