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[Cites 0, Cited by 0] [Section 8B] [Entire Act]

State of Rajasthan - Subsection

Section 8B(1) in Rajasthan Guaranteed Delivery of Public Service Rules, 2011

(1)The Chief Commissioner and Commissioner shall hold office for a term of five years from the date on which he enters upon the office or until attains the age of sixty five years whichever is earlier.