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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(k) in Cigarettes (Regulation of Production, Supply and Distribution) Act, 1975

(k)"production" , with its grammatical variations and cognate expressions, includes -
(i)packing, labelling, re-labelling, of containers,
(ii)re-packing from bulk packages to retail packages and
(iii)the adoption of any other method to render the product marketable;