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[Cites 0, Cited by 0] [Section 49(3)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(3)(xi) in The Gas Cylinders Rules, 2016

(xi)equipment available for carrying out non-destructive examination such as Gama ray or X-ray equipment, viewer, etc., for radiographic examination, ultrasonic flaw detector, equipments for dye penetration and magnetic particle tests, etc;