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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Chattisgarh - Subsection

Section 26(1)(ii) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(ii)consider matter of general academic interest either on its own initiative or on reference by a faculty of the Executive Council and to take appropriate action thereon;