Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 6] [Entire Act] State of Odisha - Subsection Section 6(2) in The Orissa Saw Mills and Saw Pits (Control) Act, 1991 (2)A person, who intends to establish or operate, after the appointed day, a saw mill or saw pit, shall make an application to the Licensing Officer for the grant of a licence.
