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Delhi High Court - Orders

Reliance Industries Limited & Anr vs Olx India B. V. & Anr on 19 January, 2024

Author: Sanjeev Narula

Bench: Sanjeev Narula

                                    $~18
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           CS(COMM) 144/2020, I.A. 4056/2020, I.A. 4700/2020
                                                RELIANCE INDUSTRIES LIMITED & ANR                                                   ..... Plaintiffs
                                                                                      Through:                 Mr. Siddhant Chamola, Advocate.

                                                                                      versus

                                                OLX INDIA B. V. & ANR                                                             ..... Defendants
                                                                                      Through:                 Mr. Rohan Krishna Seth and Mr. Shiv
                                                                                                               Mahrotra, Advocates.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                                                      ORDER

% 19.01.2024

1. As noted in order dated 14th July, 2023, the Defendants have taken down the impugned job listings. Mr. Siddhant Chamola, appearing on behalf of Mr. Pravin Anand, counsel for Plaintiffs, seeks a short accommodation stating that Mr. Anand would like to advance certain submissions on merits.

2. At his request, list on 05th April, 2024.

SANJEEV NARULA, J JANUARY 19, 2024 nk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 01:34:14