Section 45(2)(b) in Uttarakhand Co-Operative Societies Act, 2003

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State of Uttarakhand - Subsection

Section 45(2)(b) in Uttarakhand Co-Operative Societies Act, 2003

(b)providing moneys to a co-operative society which includes in its membership other co-operative societies, to enable that society to purchase shares in other affiliated co-operative societies with limited liability (hereinafter in this chapter referred to as primary societies);

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State of Uttarakhand - Subsection

Section 45(2)(b) in Uttarakhand Co-Operative Societies Act, 2003