Karnataka High Court
United Private Industrial Training ... vs The State Of Karnataka on 2 April, 2018
Author: Vineet Kothari
Bench: Vineet Kothari
1/79
IN THE HIGH COURT OF KARNATAKA, BENGALURU
DATED THIS THE 02nd DAY OF APRIL 2018
BEFORE
THE HON'BLE Dr.JUSTICE VINEET KOTHARI
W.P.No.41534/2017
C/W
W.P.Nos.37773-913/2017, W.P.No.38183/2017,
W.P.No.38237/2017, W.P.No.37914/2017,
W.P.No.37916/2017, W.P.No.41533/2017,
W.P.No.36009/2017, W.P.No.36012/2017,
W.P.No.38161/2017, W.P.No.36562/2017,
W.P.No.37915/2017, W.P.No.41535/2017,
W.P.No.41563/2017, W.P.No.38233/2017,
W.P.No.38238/2017, W.P.No.36561/2017,
W.P.No.41564/2017, W.P.No.38232/2017,
W.P.Nos.38181-182/2017, W.P.Nos.38187-190/2017 &
38496-499/2017, W.P.No.38193/2017,
W.P.Nos,38219-220/2017, W.P.Nos.38221-222/2017,
W.P.Nos.38223-225/2017, W.P.No.38234/2017,
W.P.No.38235/2017, W.P.No.38236/2017 &
W.P.No.11526/2018 (EDN-EX)
IN W.P.No.41534/2017
BETWEEN
UNITED PRIVATE INDUSTRIAL TRAINING INSTITUTE
CHANNARAYAPATNA
HASSAN DIST-573116
REPRESENTED BY ITS PRINCIPAL
SRI. MUDDU GOPAL M
S/O THIMMAIAH
AGED ABOUT 50 YEARS.
... PETITIONER
(By Mr. R.P. SOMASHEKHARAIAH, ADV.,)
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
2/79
AND:
1. THE STATE OF KARNATAKA
REP. BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF EMPLOYMENT & TRAINING
VIDHANA SOUDHA
BANGALORE-560001.
2. THE COMMISSIONER
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVANA
DAIRY CIRCLE
BHANERGHATTA ROAD
BANGALORE-560029.
3. THE ADDITIONAL DIRECTOR
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVANA
DAIRY CIRCLE
BHANERGHATTA ROAD
BANGALORE-560029.
4. THE JOINT DIRECTOR
DIVISIONAL OFFICE
DEPARTMENT OF EMPLOYMENT & TRIANING
KOUSHALYA BHAVAN
DAIRY CIRCLE
BHANERGHATTA ROAD
BANGALORE-560029.
5. THE JOINT DIRECTOR (EXAM)
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE
BHANERGHATTA ROAD
BANGALORE-560029.
6. THE PRINCIPAL
EXAMINATION CENTRE
GOVERNMENT INDUSTRIAL TRAINING INSTITUTE
CHANNARAYAPATNA-573116
HASSAN DIST.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA FOR RESPONDENTS)
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
3/79
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO PERMIT THE PETITIONER INSTITUTION TO
PAY EXAMINATION FEE FOR THE STUDENTS WHO ARE
STUDYING IN THE PETITIONER INSTITUTION FOR THE PERIOD
2014-16 AND 2015-17 FOR 2 YEARS ITI (ELECTRICIAN AND
FITTER) COURSE VIDE ANNEX-D AND E TO THE EXAMINATION
TO BE SCHEDULE TO BE HELD IN THE MONTH OF AUGUST
2017 FOR THE ACADEMIC YEAR 2014-16 AND 2015-17, BY
ISSUING NECESSARY DIRECTION TO THE RESPONDENTS TO
CONDUCT FRESH EXAMINATION FOR THE EXAMINATION
WHICH WAS HELD ON 28.8.2017 & ETC.
IN W.P.Nos.37773-913/2017
BETWEEN:
1. DAYANANDA H.N
S/O NARASIMHAMURTHY
AGED 19 YEARS
BUKKAPATTANA SIRA TQ.
TUMKUR DIST 572115
SRI VENKATESHWARA ITI, FITTER.
2. DARSHAN N
S/O NANJUDAIAH
AGED 19 YEARS
HAGALAVADI GUBBI TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, FITTER.
3. HARSHAVARDHANA
S/O RANGAPPA
AGED 22 YEARS
MUDALAPALYA MADUGIRI TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, FITTER.
4. PRAMOD M
S/O MARULAPPA
AGED 19 YEARS
HOYSALAKATTE C N HALLI TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, FITTER.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
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5. PRAVEENA, AGED 18 YEARS
S/O MAHALINGAPPA
HUYLDORE BUKKAPATTANA SIRA TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, FITTER.
6. PRAVEENA D.B, AGED 19 YEARS
S/O BASAVARAJU
HOSAPALYA BUKKAPATTANA SIRA TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, FITTER.
7. PUNITHA, AGED 19 YEARS
S/O VENUGOPAL
SANTEPETE SIRA TOWN
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, FITTER.
8. RANGANATHA M, AGED 19 YEARS
S/O BASAVARAJU
BUKKAPATTANA SIRA TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, FITTER.
9. SIDDARAJU B, AGED 18 YEARS
S/O BASAVARAJ
BUKKAPATTANA SIRA TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, FITTER.
10. VENUGOPAL B, AGED 19 YEARS
S/O BASVARAJU
KALLENHALLI C N HALLI TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, FITTER.
11. NAGARAJU H E, AGED 19 YEARS
S/O ERANNA
HUNASEKATTE SIRA TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, FITTER.
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Vs. The State of Karnataka & Ors.
5/79
12. SHIVAJYOTHI G, AGED 19 YEARS
S/O GURULINGAPPA
KAREMADANAHALLI SIRA TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, FITTER.
13. PEERBAKTHAR, AGED 26 YEARS
S/O HUSSAIANSAB
GONDI HALLI MADUGIRI TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, FITTER.
14. PUNEETH KUMAR R, AGED 23 YEARS
S/O RAMESHA
HANUMANAHALLI MADUGIRI TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, FITTER.
15. GANAPATHI SHISHUVINAHALLI, AGED 23 YEARS
S/O LAKSHMANA
HIRIKANAGI HANAGALA TQ
HAVERI DIST - 572115
SRI VENKATESHWARA ITI, FITTER.
16. THIPPESWAMY G L, AGED 19 YEARS
S/O LAKSHMANA
GANADA HUNASE, SIRA TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, FITTER.
17. RAKESH H S, AGED 19 YEARS
S/O SIDDALINGA ARADYA
S I T EXTENSION
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, FITTER.
18. RAGHU B, 27 YEARS
S/O BASAVARAJU L
BANDARA HALLI, C N HALLI TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, FITTER.
19. SHANTHKUMAR M D, AGED 18 YEARS
S/O DEVARAJU
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Vs. The State of Karnataka & Ors.
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MADALURU, SIRA TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, FITTER.
20. GOVARDHANA, AGED 18 YEARS
S/O SIDDARAJU
BUKKAPATTANA, SIRA TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, FITTER.
21. NAGABHUSHANA, AGED 23 YEARS
S/O UGRAPPA
BUKKAPATTANA SIRA TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I,
FITTER.
22. AFRIDHKHAN T M, AGED 19 YEARS
S/O MAHABOOBKHAN
THIMMANAHALLI, C N HALLI TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, ELECTRICIAN.
23. BHARATH KUMAR M R, AGED 24 YEARS
S/O RANGAPPA
MUDDAPPANAPALYA
MADHUGIRI TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, ELECTRICIAN.
24. DHARANESHA K R, AGED 22 YEARS
S/O RAMAIAH
KUREHALLI GUBBI TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, ELECTRICIAN.
25. KUMARASWAMY K J, AGED 20 YEARS
S/O JAYANNA
KUREHALLI GUBBI TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, ELECTRICIAN.
26. MOHAN KUMAR J, AGED 19 YEARS
S/O JAYANNA
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
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Vs. The State of Karnataka & Ors.
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BORANA KANIVE, C N HALLI TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, ELECTRICIAN.
27. MANOHARA Y O, AGED 19 YEARS
S/O OMKARAMURTHY
YELANADU C N HALLI TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, ELECTRICIAN.
28. PUNEETHKUMARA, AGED 18 YEARS
S/O SRINIVASAPPA
JANAKALLU BUKKAPATTANA SIRA TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, ELECTRICIAN.
29. PRASANNAGOWDA B S, AGED 18 YEARS
S/O SHANMUKAIAH
HAGALAVADI GUBBI TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, ELECTRICIAN.
30. POOJA T, AGED 18 YEARS
D/O THIMMARAJU
SHAGADADU SIRA TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, ELECTRICIAN.
31. AMEER SUHEEL A H, AGED 20 YEARS
S/O HANEEF G I
BUKKAPATTANA SIRA TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, ELECTRICIAN.
32. RAGHU H R, AGED 20 YEARS
S/O ERANNA
HUNASEKATTE SIRA TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, ELECTRICIAN.
33. RAGHUNANDAN H M, AGED 18 YEARS
S/O MAHESH H T
BADAKEGUDLU C N HALLI TQ
TUMKUR DISTRICT - 572115
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
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Vs. The State of Karnataka & Ors.
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SRI VENKATESHWARA I T I
ELECTRICIAN.
34. RAVI L, AGED 18 YEARS
S/O LAKSHMAIAH
MADENAHALLI SIRA TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, ELECTRICIAN.
35. RAVI R, AGED 19 YEARS
S/O RANGANNA
YARADAKATTE SIRA TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, ELECTRICIAN.
36. SHIVAKUMAR T R, AGED 19 YEARS
S/O RAMAIAH
THIMMANAHALLI, C N HALLI TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, ELECTRICIAN.
37. SRIRANGANATHA D K, AGED 19 YEARS
S/O KUMARASWAMY K
DODDABELAVADI C N HALLI TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, ELECTRICIAN.
38. SHOBHA G V, AGED 34 YEARS
D/O VENKATESH T GOVINDAPURA
NELAMANGALA TQ BENGALORE DIST - 572115
SRI VENKATESHWARA ITI, ELECTRICIAN.
39. THIMMARAJU T J, 19 YEARS
S/O JAYANNA THIMMAPPANA HATTI
C N HALLI TQ TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, ELECTRICIAN.
40. VEERENDRA, AGED 19 YEARS
S/O PARASHURAM YADALADAKU
SIRA TQ, TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, ELECTRICIAN.
41. RAJESH J, AGED 29 YEARS
S/O JAYARAM
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
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Vs. The State of Karnataka & Ors.
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MARUTHI NAGARA, SIRA TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, ELECTRICIAN.
42. BARATH P, AGED 21 YEARS
S/O PRABHAKARA REDDY
Y N HOSAKOTE, PAVAGADA TQ
TUMKUR DISTRICT - 572115
SRI VENKATESHWARA I T I, ELECTRICIAN.
43. KEERTHI K K, AGED 18 YEARS
S/O KUMARASWAMY G
KANKERE, C N HALLI TQ
TUMKUR DISTRICT - 572119
SIR. M. VISWESWARAIAH I T I.
44. MAHABOOB PASHA, AGED 21 YEARS
S/O NASRULLA
SIRA, TUMKUR DISTRICT - 572137
SIR. M. VISWESWARAIAH I T I.
45. PRAJWAL Y R, AGED 18 YEARS
S/O RAJANNA YALAVABHAGI
SIRA TQ, TUMKUR DISTRICT - 572125
SIR. M. VISWESWARAIAH I T I.
46. RAVEENDRA K, AGED 19 YEARS
S/O KUDURAPPA
SIRA, TUMKUR DISTRICT - 572137
SIR. M. VISWESWARAIAH I T I.
47. SHANMUKHA H, AGED 18 YEARS
S/O HANUMANTHAPPA
SIRA TQ, TUMKUR DISTRICT - 572115
SIR. M. VISWESWARAIAH I T I.
48. CHIKKANNA E, AGED 20 YEARS
S/O ERANNA
SAPATHAGIRI SIRA TQ
TUMKUR DISTRICT - 572137
SIR. M. VISWESWARAIAH I T I.
49. LINGARAJU H M, AGED 19 YEARS
S/O MAHALINGAPPA
SIRA TQ
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TUMKUR DISTRICT - 572137
SIR. M. VISWESWARAIAH I T I.
50. LOKESHA, AGED 19 YEARS
S/O KRISHNA NAYAKA
KUMBARA HALLI SIRA TQ
TUMKUR DISTRICT - 572137
SIR. M. VISWESWARAIAH I T I.
51. MANJANAIAK, AGED 18 YEARS
S/O CHANDRA NAIK
SIRA TQ, TUMKUR DISTRICT - 572135
SIR. M. VISWESWARAIAH I T I.
52. MANJUNATHA K K, AGED 19 YEARS
S/O KARIYAPPA
YAJALAGERE, SIRA TQ
TUMKUR DISTRICT - 572137
SIR. M. VISWESWARAIAH I T I.
53. MURULI C, AGED 19 YEARS
S/O CHALUVARAJU
SIRA TUMKUR DISTRICT - 572137
SIR. M. VISWESWARAIAH I T I.
54. SHASHIKUMAR P, AGED 18 YEARS
S/O PUTTASWAMY M
M C HALLI, THARIKERE TQ - 577228
SIR. M. VISWESWARAIAH ITI.
55. VINAY, AGED 20 YEARS
S/O MALLESHAPPA
MEKERAHALLI, SIRA TQ
TUMKUR DISTRICT - 572137
SIR. M. VISWESWARAIAH I T I.
56. YASHAVANTHAKUMARA V S, AGED 19 YEARS
S/O SHIVALINGAPPA
VAJARAHALLI SIRA TQ
TUMKUR DISTRICT - 572135
SIR. M. VISWESWARAIAH I T I.
57. BHARADWAJA M, AGED 19 YEARS
S/O MAHALINGAPPA
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ONIHATTI HIRIYUR TQ
CHITRADURGA DIST - 572143
SIR. M. VISWESWARAIAH ITI.
58. SIMRAN, AGED 20 YEARS
D/O BABASAB
TUPPADAKONA SIRA TQ
TUMKUR DISTRICT - 572137
SIR. M. VISWESWARAIAH I T I.
59. MADHU K, AGED 19 YEARS
S/O KRISHNAPPA
MEKERAHALLI
SIRA TQ, TUMKUR DISTRICT - 572137
SIR. M. VISWESWARAIAH I T I.
60. THIPPESWAMY N, AGED 18 YEARS
S/O NAGARAJU
SAPYHAGIRI EXTN SIRA
TUMKUR DISTRICT - 572137
SIR. M. VISWESWARAIAH I T I.
61. DINESHA P, AGED 18 YEARS
S/O PANDAPPA
SOREKUNTE SIRA TQ
TUMKUR DISTRICT - 572137
SIR. M. VISWESWARAIAH I T I.
62. SRINIVAS K S, AGED 19 YEARS
S/O SHIVANNA
CHIKKABIBARE SIRA TQ
TUMKUR DISTRICT - 572137
SIR. M. VISWESWARAIAH I T I.
63. BHUTHARAJU L R, AGED 19 YEARS
S/O RAMANNA
KALLAMBELLA SIRA TQ
TUMKUR DISTRICT - 572139
SIR. M. VISWESWARAIAH I T I.
64. ANIKIMAR S/O RANGANATH
AGE 17 YEARS
HANUMANTHAPURA
SIRA TALUK
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TUMKUR DISTRICT - 572137
SRIDURGA ITI, E/N.
65. DEVARAJU S R
S/O RANGANNA, AGE 28 YEARS
SHAPATHGIRI BADAVANE
SIRA TALUK, TUMKUR DISTRICT - 572137
SRIDURGA ITI, E/N.
66. GOVINDARAJU H M
S/O MUDALAPPA, AGE 19 YEARS
HEMDORE SIRA TALUK
TUMKUR DISTRICT - 572137
SRIDURGA ITI, E/N.
67. ISMAIL ZABIULLA
S/O MOHAMED HUSSAIN, AGE 32 YEARS
MEGALAPETE SIRA TALUK
TUMKUR DISTRICT - 572137
SRIDURGA ITI, E/N.
68. KIRANKUMAR C
S/O CHANDRANNA, AGE 23 YEARS
SIRA TOWN, TUMKUR DISTRICT - 572137
SRIDURGA ITI, E/N.
69. KIRANKUMAR N
S/O NATARAJU S, AGE 18 YEARS
NARAYANAPURA
CHALLAKERE TALUK
TUMKUR DISTRICT - 577522
SRIDURGA ITI, E/N.
70. MOHAMED FAREED
S/O DHAMED DAWOD, AGE 18 YEARS
PARK MOHALLA, SIRA TOWN
TUMKUR DISTRICT - 577522
SRIDURGA ITI, E/N.
71. MANJUNATH
S/O THIMMAREDDY J, AGE 19 YEARS
H T HALLI, MADAKASIRA TALUK
TUMKUR DISTRICT - 577522
SRIDURGA ITI, E/N.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
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72. NANDAKUMAR M
S/O MUDDARANGAIAH R G, AGE 20 YEARS
VIDYANAGARA, SIRA TOWN
TUMKUR DISTRICT - 572137
SRIDURGA ITI, E/N.
73. NARASIMHAMURTHY M R
S/O RAJANNA S, AGE 19 YEARS
MUSAKOLOTTI, SIRA TALUK
TUMKUR DISTRICT - 572137
SRIDURGA ITI, E/N.
74. PRAKASH S
S/O SANNAPPA, AGE 38 YEARS
HIRIYUR TOWN , HIRIYUR TALUK
CHITRADURGA - 572143
SRIDURGA ITI, E/N,
75. RAGHUKUMARA H
S/O HANUMANTHANAIKA, AGE 19 YEARS
OBALAPURA TANDA, HIRIYUR TALUK
CHITRADURGA - 572143
SRIDURGA ITI, E/N.
76. RAJESH P T
S/O THIMMAPPA, AGE 20 YEARS
AGALI, MADAKASIRA TALUK
TUMKUR - 577167
SRIDURGA ITI, E/N,
77. RAMESH V B
S/O RANGANATHAPPA, AGE 20 YEARS
AGALI, MADAKASIRA TALUK
TUMKUR-577167
SRIDURGA ITI, E/N.
78. RAJU H V
S/O BHEMANNA, AGE 20 YEARS
SIRA TOWN, SIRA,
CHITRADURGA-572137
SRIDURGA ITI, E/N.
79. SIDDESHA K N
S/O MAHANTESHA K, AGE 24 YEARS
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BALLARI TOWN, BALLARI-572521
SRIDURGA ITI, E/N.
80. SYED BAIG
S/O AHAMEDBAIG, AGE 18 YEARS
PARK MOHALLA, SIRA TOWN,
SIRA, CHITRADURGA-572137
SRIDURGA ITI, E/N.
81. SHRAVANI S
D/O SAMPATHKUMAR G S, AGE 19 YEARS
JYOTHINAGARA, SIRA TOWN
SIRA, CHITRADURGA-572137
SRIDURGA ITI, E/N.
82. THIMMARAJU N S
S/O SRINIVASA, AGE 22 YEARS
SIRA TOWN
SIRA, CHITRADURGA-572137
SRIDURGA ITI, E/N.
83. V. NAGEGOWD
S/O VEERAKYATHAPPA, AGE 20 YEARS
KODIHALLI, AGALI MANDAL
TUMKUR-577123
SRIDURGA ITI, E/N.
84. YATHEESH KUMAR
S/O THIMMAPPA, AGE 22 YEARS
KODIHALLI, AGALI MANDAL
TUMKUR-577123
SRIDURGA ITI, E/N.
85. ASHOKA R
S/O RAMADASAPPA, AGE 22 YEARS
CHIKKABIDIRAKALLU
BANGALORE-560085
SRIDURGA ITI, FITTER.
86. BHUTESHA T
S/O THIPPESWAMY, AGE 21 YEARS
KURUBARARAMANAHALLI
SIRA TALUK, TUMKUR DISTRICT-572137
SRIDURGA ITI, FITTER.
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87. DEVARAJU E
S/O ERANNA, AGE 26 YEARS
GODRAHALLI, KORATAGERE TALUK
TUMKUR DISTRICT-572129
SRIDURGA ITI, FITTER.
88. DHANANJAYA H N
S/O NAGAPPA, AGE 19 YEARS
SAJJEHOSAHALLI,
MADHUGIRI TALUK,
TUMKUR DISTRICT-572130
SRIDURGA ITI, FITTER.
89. DINESH KUMAR H B
S/O BASAVANAGAPPA, AGE 21 YEARS
SAJJEHOSAHALLI,
MADHUGIRI TALUK,
TUMKUR DISTRICT-572130
SRIDURGA ITI, FITTER.
90. HARISH G N
S/O NAGARAJU, AGE 25 YEARS
DODDERI, MADHUGIRI TALUK,
TUMKUR DISTRICT-572130
SRIDURGA ITI, FITTER.
91. LINGARAJU
S/O RAMESHAPPA, AGE 21 YEARS
MARIPALYA, MADHUGIRI TALUK,
TUMKUR DIST-572 130
SRIDURGA ITI, FITTER.
92. LAKSHMEESHA S K
S/O KARIYANNA, AGE 19 YEARS
SIDADARAGALLU, MADHUGIRI TALUK
TUMKUR DIST-572 130
SRIDURGA ITI, FITTER.
93. MARUTHI H
S/O HANUMANTHARAYAPPA, AGE 18 YEARS
BADAVANAHALLI, MADHUGIRI TALUK,
TUMKUR DIST-572 130
SRIDURGA ITI, FITTER.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
16/79
94. MANJUNATHA R
S/O RAMANNA, AGE 22 YEARS
BOMMARASANAHALLI,
MADAKASIRA TALUK,
TUMKUR-577 167
SRIDURGA ITI, FITTER.
95. NAVEENKUMAR M N
S/O NAGARAJU D P, AGE 18 YEARS
KARDIPUR, MADHUGIRI TOWN
TUMKUR DIST-572 130
SRIDURGA ITI, FITTER.
96. NARASIMHAMURTHY H.G.
S/O GOVINDAPPA, AGE 19 YEARS
SAJJEHOSAHALLI, MADHUGIRI TALUK,
TUMKUR DIST-572 130
SRIDURGA ITI, FITTER.
97. PRAKASHA E
S/O ERANNA, AGE 19 YEARS
KURUBARAMANAHALLI
SIRA TALUK, TUMKUR DIST-572 137
SRIDURGA ITI, FITER.
98. PRABHUDEV K
S/O KANTHARAJU K G, AGE 19 YEARS
KOTTA, SIRA TALUK
TUMKUR DIST-572137
SRIDURGA ITI, FITTER.
99. RAMESHA S K
S/O KAMANNA, AGE 19 YEARS
SHIVANAGERE, MADHUGIRI TALUK
TUMKUR DIST-572 130
SRIDURGA ITI, FITTER.
100. RANJITH N
S/O NAGARAJU S G, AGE 19 YEARS
BADAVANAHALLI, MADHUGIRI TALUK
TUMKUR DIST-572 130
SRIDURGA ITI, FITTER.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
17/79
101. RAMESH R S
S/O SIDDAGANGAPPA, AGE 19 YEARS
PUJARAHALLI, MADHUGIRI TALUK
TUMKUR DIST-572 130
SRIDURGA ITI, FITTER.
102. RAGHU B
S/O BHOMMANNA, AGE 20 YEARS
KANDIKERE, CHIKKANAYAKANAHALLI TALUK
TUMKUR DIST-572230
SRIDURGA ITI, FITTER.
103. SWAMY N
S/O NARASAIAH, AGE 34 YEARS
YEDEHALLI, DABASPETE
NELAMANGALA TALUK
TUMKUR-572213
SRIDURGA ITI, FITTER.
104. SAGAR K.B.
S/O BADHRACHAR, AGE 24 YEARS
J.G.HALLI, HIRIYUR TALUK
TUMKUR-572 143
SRIDURGA ITI, FITTER.
105. V. LAKSHMIKATHA
S/O VEERABHADRAPPA, AGE 22 YEARS
HOSAHALLI, MADAKASIRA TALUK
TUMKUR-577167
SRIDURGA ITI, FITTER.
106. CHAND M H
S/O HUSEN SAB, AGE 19 YEARS
SIRA TOWN, TUMKUR DIST-572137
SRI DURGAPARAMESHWARI ITI, FITTER.
107. DEVARAJU
S/O NARASIMHAMURTHY, AGE 24 YEARS
THOVINAKERE, KORATAGERE TALUK
TUMKUR DIST-572139
SRI DURGAPARAMESHARI ITI, FITTER.
108. GANGADHAR T R
S/O RAJAPPA P S, AGE 20 YEARS
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
18/79
SIRA TOWN, TUMKUR DIST-572137
SRI DURGAPARAMESHWARI ITI, FITTER,
109. HARISHA C
S/O CHIKKANNA, AGE 19 YEARS
SIRA TOWN, TUMKUR DIST-572137
SRI DURGAPARAMESHWARI ITI, FITTER.
110. HEMANTHA H
S/O HANUMANTHARAYAPPA, AGE 19 YEARS
SIRA TOWN, TUMKUR DIST-572137
SRI DURGAPARAMESWARI ITI, FITTER.
111. HANUMANTHARAYAPPA M R
S/O RAMMANNA E, AGE 21 YEARS
MADDAKKANAHALLI
SIRA TALUK, TUMKUR DIST-572137
SRI DURGAPARAMESHWARI ITI, FITTER.
112. MANJUNATHA S
S/O SHIVAKUAMR, AGE 21 YEARS
SIRA TOWN, TUMKUR DIST-572137
SRI DURGAPARAMESHWARI ITI, FITTER.
113. SIDDALINGAIAH K
S/O SHIVANNA, AGE 19 YEARS
KODAGADALA
KORATAGERE TALUK
TUMKUR DIST-572139
SRI DURGAPARAMESHWARI ITI, FITTER.
114. SURESHA S
S/O SHIVANNA C, AGE 23 YEARS
KAVANADALA, MADHUGIRI TALUK
TUMKUR DIST-572135
SRI DURGAPARAMESWARI ITI, FITTER.
115. PRADEEPA M K
S/O KRISHNAPPA, AGE 20 YEARS
CHIKKANAHALLI, SIRA TALUK
TUMKUR DIST-572137
SRI DURGAPARAMESHWARI ITI, FITTER.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
19/79
116. TULASIRAM M S
S/O SIDDALIGNAPPA, AGE 23 YEARS
TAVAREKERE, SIRA TALUK
TUMKUR DIST-572137
SRI DURGAPARAMESHWARI ITI, FITTER.
117. KANAKARAJA H R
S/O RAMANNA, AGE 26 YEARS
HARTHIKOTE, HIRIYUR TALUK
CHITRADURGA DIST-572134
SRI DURGAPARAMESHWARI ITI, FITTER.
118. BALAKRISHNA K
S/O KENCHAPPA, AGE 19 YEARS
DINDAVARA, HIRIYUR TALUK
CHITRADURGA DIST-572134
SRI DURGAPARAMESWARI ITI, FITTER.
119. RAVIKUMAR B L
S/O LAKKANNA, AGE 19 YEARS
DINDAVARA, HIRIYUR TALUK,
CHITHRADURGA DIST 572134
SRI DURGAPARAMESWARI ITI, FITTER.
120. HARISH M S
S/O SANJEEVAIAH, AGE 22 YEARS
HIRIYUR, CHITHRADURGA DIST 572134
SRI DUGAPARAMESWARI ITI, FITTER.
121. MARUTHEESH K
S/O KRISHNAPPA, AGE 21 YEARS
HUNASEHALLI, SIRA TALUK
TUMKUR DIST 572139
SRI DUGAPARAMESWARI ITI, E/N.
122. CHETHAN KUMAR B R
S/O RANGANATHA C, AGE 19 YEARS
J G HALLIBADAVANE, HIRIYUR TALUK
CHITRADURGA DIST 572134
SRI DURGAPARAMESWARI ITI, E/N.
123. SANDARASHA G H
S/O HANUMANTHARAJU, AGE 18 YEARS
KARIYALA, HIRIYUR TALUK
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
20/79
CHITHRADURGA DIST 572134
SRI DURGAPARAMESWARI ITI, E/N.
124. MANASA M
D/O MALLIKARJUNAPPA, AGE 17 YEARS
OBALAPURA, HIRIYUR TALUK
CHITHRADURGA DIST 572134
SRI DURGAPARAMESWARI ITI, E/N.
125. THEJASWINI A G
D/O GAPALAIAH, AGED 19 YEARS
KASTURANGAPPANAHALLI, HIRIYUR TALUK
CHITHRADURGA DIST 572134
SRI. DURGAPARAMESWARI ITI, E/N.
126. CHETHANA R
D/O RANGAPPA, AGE 17 YEARS
YARAVARAHALLI, SIRA TALUK
TUMKUR DIST 572137
SRI DURGAPARAMESWARI ITI, E/N.
127. CHANDAN N
S/O NIRANJAN B R, AGE 19 YEARS
HERURU, SIRA TALUK
TUMKURU DIST 572137
SRI DURGAPARAMESWARI ITI, E/N.
128. KUSHAL B R
S/O RANGANATHAPPA, AGE 19 YEARS
OBALAPURA, HIRIYUR TALUK
CHITHRADURGA DIST 572134
SRI DURGAPARAMESWARI ITI, E/N.
129. RAKESH
S/O RAMAKRISHNAIAH, AGE 19 YEARS
GINNAPPANAHALTTI, HIRIYUR TALUK
CHITHRADUGA DIST 572134
SRI DURGAPARAMESWARI ITI, E/N.
130. SURESHA A
S/O AVALAPPA, AGE 19 YEARS
JULAIAHNAHATTI, HIRIYUR TALUK
CHITHRADURGA DIST-572134
SRI DURGAPARAMESWARI ITI, E/N.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
21/79
131. OBALESH KUMAR R K
S/O KONDAPPA, AGE 19 YEARS
KARIYALA, HIRIYUR TALUK
CHITHRADURGA DIST 572134
SRI DURGAPARAMESWARI ITI, E/N.
132. KOTEKALLAPPA
S/O RANGANATHAPPA, AGE 20 YEARS
OBALAPURA, HIRIYUR TALUK
CHITHRADURGA DIST 572134
SRI DURGAPARAMESWARI ITI, E/N.
133. RAVIKUMAR C
S/O CHINNAGIRIYAPPA,
AGED ABOUT 19 YEARS,
CHINNAPPANAHATTI, HIRIYUR TALUK,
CHITRADURGA DISTRICT-572134,
SRI DURGAPARAMESWARI ITI E/N.
134 VENKATESH BABU J P
S/O JAYARAMANNA,
AGED ABOUT 20 YEARS,
OBALAPURA, HIRIYUR TALUK,
CHITRADURGA DIST.-572134,
SRI.DURGAPARAMESWARI ITI E/N.
135 ASHOKA B L
S/O LAKSHMIKANTHARAJU,
AGED 19 YEARS,
GANIGANAHATTI, HIRIYUR TALUK,
CHITRADURGA DIST.-572134,
SRI.DURGAPARAMESWARI ITI E/N.
136 RAVIKUMAR M R
S/O RAJANNA
AGED 16 YEARS,
KASTHURIRANGAPPANAPALYA,
HIRIYUR TALUK,
CHITRADURGADIST-572134
SRI DURGAPARAMESWARI ITI E/N.
137 DINESHA B
S/O BORANNA,
AGED 19 YEARS,
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
22/79
DINDAVARA, HIRIYUR TALUK,
CHITRADURGA DIST-572134,
SRI DURGAPARAMESWARI ITI E/N.
138 UDAYAKUMAR P
S/O PAPAIAH,
AGE 21 YEARS,
MALAGUNDANAHALLI, HIRIYUR TALUK,
CHITRADURGA DIST-572134,
SRI DURGAPARAMESWARI ITI E/N
139 VEERESHA T
S/O THIPPIRANNA,
AGE 19 YEARS,
GOWDANAHALLI, HIRIYUR TALUK,
CHITRADURGA DIST-572134,
SRI DURGAPARAMESWARI ITI E/N.
140 SANTHOSH
S/O NAGARAJA,
AGED 22 YEARS,
OBALAPURA, HIRIYUR TALUK,
CHITRADURGA DIST-572134,
SRI DURGAPARAMESWARI ITI E/N.
141 DEVARAJU D
S/O DASAPPA,
AGED 19 YEARS,
GORALADKU, HIRIYUR TALUK,
CHITRADURGADIST-572134,
SRI DURGAPARAMESWARI ITI E/N.
... PETITIONERS
(BY Mr. R.P. SOMASHEKHARAIAH, ADV. FOR
Mr. KRISHNA S VYAS, ADV.)
AND:
1. THE STATE OF KARNATAKA
DEPT. OF SKILL DEVELOPMENT AND LIVELYHOOD
VIKAS SOUDHA, BANGALORE - 560001
REPTD. BY ITS PRINCIPAL SECRETARY
2. THE COMMISSIONER
DEPT. OF EMPLOYMENT AND TRAINING
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
23/79
KAUSHALYA BHAVANA
BANNERGHATTA ROAD
NEAR DIARY CIRCLE
BANGALORE - 560029
3. THE DIRECTOR
DEPT. OF EMPLOYMENT AND TRAINING
KAUSHALYA BHAVANA
BANNERGATTA ROAD
NEAR DIARY CIRCLE,
BANGALORE - 560029
4. THE JOINT DIRECTOR
DEPT. OF EMPLOYMENT AND TRAINING
KAUSHALYA BHAVANA
BANNERGATTA ROAD, NEAR DIARY CIRCLE,
BANGALORE - 560029
5. SRI VENKATESHWARA ITI
BUKKAPATTANA, SIRA TALUK
TUMKUR - 572115
REPTD. BY ITS PRINCIPAL
6. SIR M VISHVESHWARAIAH ITI
SIRA TOWN, TUMKUR - 572115
REPTD. BY ITS PRINCIPAL
7. SRI DURGA PVT ITI
SIRA TOWN, BANNINAGAR
SIRA TOWN, TUMKUR - 572137
REPTD. BY ITS PRINCIPAL
8. SRI DURGAPARAMESHWARI ITI
D T HALLI, HIRIYUR, CHITRADURGA - 572134
REPTD. BY ITS PRINCIPAL.
... RESPONDENTS
(BY Mr. E.S. INDIRESH, AGA FOR R1-R4)
THESE W.Ps. ARE FILED UNDER ARTICLES 226 & 227 OF
THE CONSTITUTION OF INDIA PRAYING TO DIRECT THE R-1 TO
4 TO FORTHWITH ALLOW THE PETITIONERS TO APPEAR IN THE
EXAMINATION SCHEDULE TO COMMENCE ON 28.8.2017 IN
VIEW OF THE CIRCULAR DTD:23.8.2016 VIDE ANNEXURE-E &
ETC.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
24/79
IN W.P.No.38183/2017
BETWEEN:
M/S. SOFIA ITC
HAVING ITS REGD OFFICE AT
BANASHANKARI 2ND STAGE
HEMAVATHI EXTN. TUMKUR-572 102
REPRESENTED BY ITS SECRETARY
ABDUL WAJID.
... PETITIONER
(By Mr. R P SOMASHEKHARAIAH, ADV.,)
AND:
1. THE STATE OF KARNATAKA
DEPT. OF SKILL DEVELOPMENT AND LIVELYHOOD
VIKAS SOUDHA, BANGALORE-560 001
REPTD. BY ITS PRINCIPAL SECRETARY.
2. THE COMMISSIONER
DEPT. OF EMPLOYMENT AND TRAINING
KAUSHALYA BHAVANA, BANNERGATTA ROAD
NEAR DAIRY CIRCLE, BANGALORE-560 029.
3. THE DIRECTOR
DEPT. OF EMPLOYMENT AND TRAINING
KAUSHALYA BHAVANA, BANNERGATTA ROAD
NEAR DAIRY CIRCLE, BANGALORE-560 029.
4. THE JOINT DIRECTOR
DEPT. OF EMPLOYMENT AND TRAINING
KAUSHALYA BHAVANA, BANNERGATTA ROAD
NEAR DAIRY CIRCLE, BANGALORE-560 029.
5. THE CONTROLLER EXAMINATION
DEPT. OF EMPLOYMENT AND TRAINING
NEAR DAIRY CIRCLE, BANGALORE-560 029.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA)
THIS W.P. IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
25/79
RESPONDENTS TO GIVE EFFECT TO THEIR CIRCULAR
DTD.23.8.2016, VIDE ANNEX-B AND CONSEQUENTLY TO
ALLOW THE PETITIONER COLLEGE TO APPEAR ITS UNITS IN
THE FORTHCOMING EXAMINATION TO BE SCHEDULED TO
COMMENCE FROM 28.8.2017 BY ISSUING THEM THE HALL
TICKETS & ETC.
IN W.P.NO.38237/2017
BETWEEN
SRI. RANGANATHA ITI
JAKKANAHALLI
PANDAVAPURA TQ-571435
MANDYA DIST
REPRESENTED BY ITS PRINCIPAL
SRI RAVI T
S/O THOTAPPAJI
AGED ABOUT 35 YEARS.
... PETITIONER
(By Mr. R.P. SOMASHEKHARAIAH, ADV.,)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF EMPLOYMENT & TRAINING
VIDHANA SOUDHA, BANGALORE-560001.
2. THE COMMISSIONER
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN,
DAIRY CIRCLE, BHANNERGHATTA ROAD
BANGALORE-560029.
3. THE ADDITIONAL DIRECTOR
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN, DAIRY CIRCLE
BHANNERGHATTA ROAD
BANGALORE-560029.
4. THE JOINT DIRECTOR
DIVISIONAL OFFICE
DEPARTMENT OF EMPLOYMENT & TRAINING
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
26/79
KOUSHALYA BHAVAN, DAIRY CIRCLE
BHANNERGHATTA ROAD
BANGALORE-560029.
5. THE JOINT DIRECTOR (EXAM)
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN, DAIRY CIRCLE
BHANNERGHATTA ROAD
BANGALORE-560029.
6. THE PRINCIPAL
EXAMINATION CENTRE
GOVERNMENT INDUSTRIAL TRAINING INSTITUTE
PANDAVAPURA-571435, MANDAY DIST.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO PERMIT THE PETITIONER INSTITUTION TO
PAY EXAMINATION FEE FOR THE STUDENTS WHO ARE
STUDYING IN THE PETITIONER INSTITUTION FOR THE PERIOD
2015-17 FOR 2 YEARS ITI COURSE AS PER THE REPORT
SUBMITTED BY THE RESPONDENTS, TO THE EXAMINATION TO
BE SCHEDULED TO BE HELD IN THE MONTH OF AUGUST 2017
FOR THE ACADEMIC YEAR 2015-17 SCHEDULED TO BE HELD
ON 28.8.2017 & ETC.
IN W.P.NO.37914/2017
BETWEEN
RACHANA INDUSTRIAL TRAINING CENTRE
BUILDING C1 & C2
PALA-AGRAHARA ROAD
T.B.EXTENSION
NAGAMANGALA-571432
MANDYA DISTRICT.
REPRESENTED BY ITS PRINCIPAL
SRI PRAKASH H.T.
S/O SRI THOPEGOWDA
AGED ABOUT 50 YEARS.
... PETITIONER
(By Mr. R.P. SOMASHEKHARAIAH, ADV.,)
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
27/79
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF EMPLOYMENT & TRAINING
VIDHANA SOUDHA, BANGALORE-560001.
2. THE COMMISSIONER
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
3. THE ADDITIONAL DIRECTOR
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
4. THE JOINT DIRECTOR
DIVISIONAL OFFICE
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
5. THE JOINT DIRECTOR (EXAM)
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
6. THE PRINCIPAL
EXAMINATION CENTRE
GOVERNMENT INDUSTRIAL TRAINING INSTITUTE
PANDAVAPURA, MANDYA DISTRICT-571432.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO PERMIT THE PETITIONER TO PAY
EXAMINATION FEE FOR THE STUDENTS WHO ARE STUDYING
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
28/79
IN THE PETITIONER INSTITUTION FOR THE PERIOD FOR THE
ACADEMIC YEAR 2014-16 AND 2015-17 2 YEARS ITI
ELECTRICIAN TO THE EXAMINATION WHICH IS SCHEDULED
TO BE HELD ON 28.8.2017 & ETC.
IN W.P.NO.37916/2017
BETWEEN
SRI MRUTHYUNJAYA INDUSTRIAL
TRAINING CENTRE
NEAR KALLESWARA RICE MILL
RMC LINK ROAD, BAMBOO BAZZAR
DAVANAGERE-577001
DAVANAGERE DISTRICT.
REPRESENTED BY ITS PRINCIPAL
SRI R V MRUTHYUNJASWAMY
S/O R C VIJAYAKUMAR
AGED ABOUT 29 YEARS.
... PETITIONER
(By Mr. R.P. SOMASHEKHARAIAH, ADV.,)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF EMPLOYMENT & TRAINING
VIDHANA SOUDHA, BANGALORE-560001.
2. THE COMMISSIONER
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
3. THE ADDITIONAL DIRECTOR
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
4. THE JOINT DIRECTOR
DIVISIONAL OFFICE
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
29/79
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
5. THE JOINT DIRECTOR (EXAM)
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
6. THE PRINCIPAL
EXAMINIATION CENTRE
GOVERNMENT INDUSTRIAL TRAINING CENTRE
DAVANAGERE, DAVANAGERE DISTRICT-577001.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO PERMIT THE PETITIONER INSTITUTION TO
PAY EXAMINATION FEE FOR THE STUDENTS WHO ARE
STUDYING IN THE PETITIONER INSTITUTION FOR THE PERIOD
FOR THE ACADEMIC YEAR 2015-17 2 YEARS ITI ELECTRICIAN
TO THE EXAMINATION WHICH IS SCHEDULED TO BE HELD ON
28.8.2017 & ETC.
IN W.P.NO.41533/2017
BETWEEN
SIDDAGANGA INDUSTRIAL TRAINING INSTITUTE
DODDAKADANUR
HOLENARASIPURA TALUK
HASSAN DISTRICT-573211.
REPRESENTED BY ITS PRINCIPAL
SRI. PUTTALINGA MURTHY
S/O LATE SHIVASHANKARAPPA
AGED ABOUT 42 YEARS.
... PETITIONER
(By Mr. R.P. SOMASHEKHARAIAH, ADV.,)
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
30/79
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF EMPLOYMENT AND TRAINING
VIDHANA SOUDHA, BANGALORE-560 001.
2. THE COMMISSIONER
DEPARTMENT OF EMPLOYMENT AND TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
3. THE ADDITIONAL DIRECTOR
DEPARTMENT OF EMPLOYMENT AND TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
4. THE JOINT DIRECTOR
DIVISIONAL OFFICE
DEPARTMENT OF EMPLOYMENT AND TRAINING
KOUSHALYA BHAVAN,
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
5. THE JOINT DIRECTOR (EXAM)
DEPARTMENT OF EMPLOYMENT AND TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
6. THE PRINCIPAL
EXAMINATION CENTRE
GOVERNMENT INDUSTRIAL TRAINING INSTITUTE
HASSAN, HASSAN DISTRICT-573136.
7. JOINT DIRECTOR AND APPRENTICE ADVISER
KARNATAKA HOUSING BOARD BLDG
1ST FLOOR, 9TH MAIN
SARASWATHI PURAM, MYSORE-570 009.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA FOR R1 TO R6)
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
31/79
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO PERMIT THE PETITIONER INSTITUTION TO
PAY EXAMINATION FEE FOR THE STUDENTS WHO ARE
STUDYING IN THE PETITIONER INSTITUTION FOR THE PERIOD
2014-2016 FOR 2 YEARS ITI (ELECTRICIAN) COURSE UNDER
ANNX-D AND E TO THE EXAMINATION TO BE SCHEDULE TO BE
HELD FOR THE ACADEMIC YEAR 2014-2016, BY ISSUING
NECESSARY DIRECTION TO THE RESPONDENTS TO CONDUCT
FRESH EXAMINATION FOR THE EXAMINATION AS PER THE E-
mail DATED 24.08.2017 UNDER ANNX-F WHICH IS SCHEDULED
TO BE HELD IN THE MONTH OF SEPT, 2017 & ETC.
IN W.P.NO.36009/2017
BETWEEN
SRI SATHYA SAGAR INDUSTRIAL
TRAINING CENTRE
BETERAYASWAMY TEMPLE ROAD
TURUVEKERE-572227
TUMKUR DISTRICT.
REPRESENTED BY ITS
SECRETARY
SRI. K.R. SATHISH
S/O RANGEGOWDA
AGED ABOUT 45 YEARS.
... PETITIONER
(By Mr. R.P. SOMASHEKHARAIAH, ADV.,)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF EMPLOYMENT AND TRAINING
VIDHANA SOUDHA, BANGALORE-560 001.
2. THE COMMISSIONER
DEPARTMENT OF EMPLOYMENT AND TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
32/79
3. THE ADDITIONAL DIRECTOR
DEPARTMENT OF EMPLOYMENT AND TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
4. THE JOINT DIRECTOR
DIVISIONAL OFFICE
DEPARTMENT OF EMPLOYMENT AND TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
5. THE JOINT DIRECTOR (EXAM)
DEPARTMENT OF EMPLOYMENT AND TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
6. THE PRINCIPAL, EXAMINATION CENTRE
GOVERNMENT INDUSTRIAL TRAINING INSTITUTE
TUMAKURU, TUMAKURU DIST-572211.
7. THE PROJECT DIRECTOR
DISTRICT URBAN DEVELOPMENT CELL
TUMKUR DISTRICT, TUMKUR-572211.
... RESPONDENTS
(By Mr. E.S INDIRESH, AGA)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO PERMIT THE PETITIONER INSTITUTION TO
PAY EXAMINATION FEE FOR THE ACADEMIC PERIOD 2015-17 2
YEARS ITI COURSE AS PER THE REPORT SUBMITTED BY THE
R-7 VIDE ANNEX-C TO THE EXAMINATION TO BE SCHEDULE
TO BE HELD IN THE MONTH OF AUGUST 2017 FOR THE
ACADEMIC YEAR 2015-17 & ETC.
IN W.P.NO.36012/2017
BETWEEN
KUSHAL INDUSTRIAL TRAINING CENTRE
HEBBUR-572120
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
33/79
TUMKUR TALUK
& DISTRICT.
REPRESENTED BY ITS PRINCIPAL
KUM. SOWMYA H.S.
D/O SANJEEVAIAH
AGED ABOUT 28 YEARS.
... PETITIONER
(By Mr. R.P. SOMASHEKHARAIAH, ADV.,)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF EMPLOYMENT AND TRAINING
VIDHANA SOUDHA, BANGALORE-560 001.
2. THE COMMISSIONER
DEPARTMENT OF EMPLOYMENT AND TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
3. THE ADDITIONAL DIRECTOR
DEPARTMENT OF EMPLOYMENT AND TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
4. THE JOINT DIRECTOR
DIVISIONAL OFFICE
DEPARTMENT OF EMPLOYMENT AND TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
5. THE JOINT DIRECTOR (EXAM)
DEPARTMENT OF EMPLOYMENT AND TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
6. THE PRINCIPAL
EXAMINATION CENTRE
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
34/79
GOVERNMENT INDUSTRIAL TRAINING INSTITUTE
TUMAKURU, TUMAKURU DIST-572211.
7. THE PROJECT DIRECTOR
DISTRICT URBAN DEVELOPMENT CELL
TUMKUR DISTRICT
TUMKUR-572211.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO PERMIT THE PETITIONER INSTITUTION TO
PAY EXAMINATION FEE FOR THE ACADEMIC PERIOD 2015-17 2
YEARS ITI COURSE AS PER THE REPORT SUBMITTED BY THE
R-7 VIDE ANNEX-C TO THE EXAMINATION TO BE SCHEDULE
TO BE HELD IN THE MONTH OF AUGUST 2017 FOR THE
ACADEMIC YEAR 2015-17 & ETC.
IN W.P.NO.38161/2017
BETWEEN
JNANAJYOTHI INDUSTRIAL TRAINING CENTRE
TAPCMS SHED, HAND POST ROAD
H.D. KOTE, MYSORE DISTRICT-571 114.
REPRESENTED BY ITS PRINCIPAL RAJENDRA
AGED ABOUT 50 YEARS.
... PETITIONER
(By Mr. R.P. SOMASHEKHARAIAH, ADV.,)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF EMPLOYMENT & TRAINING
VIDHANA SOUDHA, BANGALORE-560 0001.
2. THE COMMISSIONER
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560 029.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
35/79
3. THE ADDITIONAL DIRECTOR
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560 029.
4. THE JOINT DIRECTOR
DIVISIONAL OFFICE
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560 029.
5. THE JOINT DIRECTOR (EXAM)
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560 029.
6. THE PRINCIPAL
EXAMINATION CENTRE
GOVERNMENT INDUSTRIAL TRAINING INSTITUTE
MYSORE, MYSORE DISTRICT-571 174.
7. THE PRINCIPAL
GOVERNMENT TRAINING INDUSTRIAL
TRAINING INSTITUTE
H.D. KOTE, MYSORE DISTRICT-571 174.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT RESPONDENTS
TO PERMIT THE PETITIONER INSTITUTION TO PAY
EXAMINATION FEE FOR THE STUDENTS WHO ARE STUDYING
IN THE PETITIOENR INSTITUTION FOR THE PERIOD 2014-2016
FOR 2 YEARS ITI COURSE AS PER THE REPORT SUBMITTED BY
R-7 UNDER ANNEX-C TO THE EXAMINATION TO BE SCHEDULE
TO BE HELD IN THE MONTH OF AUGUST 2017 FOR THE
ACADEMIC YEAR 2014-2016 & ETC.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
36/79
IN W.P.NO.36562/2017
BETWEEN
B.V.S. INDUSTRIAL
NATIONAL HIGH WAY
206, BAGUR GATE
NETTUR, GUBBI TALUK
TUMKUR DISTRICT.
REP BY ITS PRESIDENT
SRI. N S RAJGOPAL
S/O LATE SUBBARAYACHAR
AGED ABOUT 49 YEARS.
... PETITIONER
(By Mr. R.P. SOMASHEKHARAIAH, ADV.,)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
DEPT. OF EMPLOYMENT & TRAINING
VIDHANA SOUDHA,
BANGALORE 560001.
2. THE COMMISSIONER
DEPT. OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE 560029.
3. THE ADDITIONAL DIRECTOR
DEPT. OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE 560029.
4. THE JOINT DIRECTOR
DIVISIONAL OFFICE
DEPT. OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE 560029.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
37/79
5. THE JOINT DIRECTOR (EXAM)
DEPT. OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE 560029.
6. THE PRINCIPAL
EXAMINATION CENTER,
GOVERNMENT INDUSTRIAL TRAINING INSTITUTE
TUMKAKURU, TUMAKURU DISTRICT 572211.
7. THE CHIEF PROJECT OFFICER
ZILLA PANCHAYATH
TUMKUR 562211.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA FOR R1 TO R6)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO PERMIT THE PETITIONER INSTITUTION TO
PAY EXAMINATION FEE FOR THE ACADEMIC YEAR 2015-17 2
YEARS ITI COURSE AS PER THE REPORT SUBMITTED BY THE
R-7 VIDE ANNEX-C TO THE EXAMINATION TO BE SCHEDULE
TO BE HELD IN THE MONTH OF AUGUST 2017 FOR THE
ACADEMIC YEAR 2015-17 & ETC.
IN W.P.NO.37915/2017
BETWEEN
RACHANA INDUSTRIAL TRAINING CENTRE
MYSORE ROAD, OPP. MARKET
K.R. PET 571401
MANDYA DISTRICT.
REPRESENTED BY ITS
PRINCIPAL
SRI. PRAKASH. H.T
S/O SRI. THOPEGOWDA
AGED ABOUT 50 YEARS.
... PETITIONER
(By Mr. R.P. SOMASHEKHARAIAH, ADV.,)
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
38/79
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF EMPLOYMENT & TRAINING
VIDHANA SOUDHA, BANGALORE 560001.
2. THE COMMISSIONER
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE 560029.
3. THE ADDITIONAL DIRECTOR
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE 560029.
4. THE JOINT DIRECTOR
DIVISIONAL OFFICE
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE 560029.
5. THE JOINT DIRECTOR (EXAM)
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE 560029.
6. THE PIRNCIPAL
EXAMINATION CENTRE
GOVERNMENT INDUSTRIAL
TRAINING INSTITUTE OF PANDAVAPURA
MANDYA DISTRICT-571423.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO PERMIT THE PETITIONER INSTITUTION TO
PAY EXAMINATION FEE FOR THE STUDENTS WHO ARE
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
39/79
STUDYING IN THE PETITIONER INSTITUTION FOR THE PERIOD
FOR THE ACADEMIC YEAR 2014-16 AND 2015-2017 2 YEARS ITI
ELECTRICIAN TO THE EXAMINATION WHICH IS SCHEDULED
TO BE HELD ON 28.8.2017 & ETC.
IN W.P.NO.41535/2017
BETWEEN
NAVODAYA NATIONAL INDUSTRIAL
TRAINING INSTITUTE
T B EXTENSION, NAGAMANGALA
MANDYA DIST 571432.
REPRESENTED BY ITS
PRINCIPAL
SRI K L LINGARAJU
S/O L. LINGEGOWDA
AGED ABOUT 43 YEARS.
... PETITIONER
(By Mr. R.P. SOMASHEKHARAIAH, ADV.,)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF EMPLOYMENT AND TRAINING
VIDHANA SOUDHA, BANGALORE-560 001.
2. THE COMMISSIONER
DEPARTMENT OF EMPLOYMENT AND TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
3. THE ADDITIONAL DIRECTOR
DEPARTMENT OF EMPLOYMENT AND TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
4. THE JOINT DIRECTOR
DIVISIONAL OFFICE
DEPARTMENT OF EMPLOYMENT AND TRAINING
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
40/79
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
5. THE JOINT DIRECTOR (EXAM)
DEPARTMENT OF EMPLOYMENT AND TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
6. THE PRINCIPAL
EXAMINATION CENTRE
GOVERNMENT INDUSTRIAL TRAINING INSTITUTE
PANDAVAPURA, MANDYA DISTRICT-571434.
7. JOINT DIRECTOR & APPRENTICE ADVISER
KARNATAKA HOUSING BOARD BLDG
1ST FLOOR, 9TH MAIN
SARASWATHI PURAM
MYSORE-570 009.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA FOR R1 TO R6)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO PERMIT THE PETITIONER INSTITUTION TO
PAY EXAMINATION FEE FOR THE STUDENTS WHO ARE
STUDYING IN THE PETITIONER INSTITUTION FOR THE PERIOD
2013-15, 2014-16 AND 2015-17 FOR 2 YEARS ITI [ELECTRICIAL
AND FITTER] COURSE UNDER ANNEXURE-D, E, F TO THE
EXAMINATION TO BE SCHEDULE TO BE HELD FOR THE
ACADEMIC YEAR 2013-15, 2014-16 & 2015-17 BY ISSUING
NECESSARY DIRECTION TO THE RESPONDENTS TO CONDUCT
FRESH EXAMINATION FOR THE EXAMINATION AS PER THE E-
MAIL DTD:24.8.2017 UNDER ANNEXURE-J1 WHICH IS
SCHEDULED TO BE HELD IN THE MONTH OF SEPT, 2017 &
ETC.
IN W.P.NO.41563/2017
BETWEEN
VIDHYA CHETHANA INDUSTRIAL
TRAINING CENTRE
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
41/79
SANDUR 583119
BELLARY DIST.
REPRESENTED BY ITS SECRETARY
SRI. RAMAKRISHNA
S/O LATE. BHARAMAPPA
AGED ABOUT 42 YEARS.
... PETITIONER
(By Mr. R.P. SOMASHEKHARAIAH, ADV.,)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF EMPLOYMENT & TRAINING
VIDHANA SOUDHA, BANGALORE 560001.
2. THE COMMISSIONER
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN, DAIRY CIRCLE
BHANERGHATTA ROAD, BANGALORE 560029.
3. THE ADDITIONAL DIRECTOR
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN, DAIRY CIRCLE
BHANERGHATTA ROAD, BANGALORE 560029.
4. THE JOINT DIRECTOR
DIVISIONAL OFFICE
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN, DAIRY CIRCLE
BHANERGHATTA ROAD, BANGALORE 560029.
5. THE JOINT DIRECTOR (EXAM)
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN, DAIRY CIRCLE
BHANERGHATTA ROAD
BANGALORE 560029.
6. THE PRINCIPAL
EXAMINATION CENTRE
GOVERNMENT INDUSTRIAL TRAINING INSTITUTE
HOSPET/ BELLARY, BELLARY DIST 583101.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
42/79
7. THE CHIEF OFFICER
ZILLA PANCHAYATH
BELLARY DIST 583101.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA FOR R1 TO R6)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO i) DIRECT THE
RESPONDENTS TO PERMIT THE PETITIONER INSTITUTION TO
PAY EXAMINATION FEE FOR THE STUDENTS WHO ARE
STUDYING IN THE PETITIONER INSTITUTION FOR THE PERIOD
2014-2016 AND 2015-17 FOR 2 YEARS ITI (ELECTRICIAN AND
FITTER) COURSE AS PER THE REPORT SUBMITTED BY THE
RESPONDENT NO.7 UNDER ANNX-C1 AND C2 TO THE
EXAMINATION TO BE SCHEDULE TO BE HELD IN THE MONTH
OF AUGUST 2017 FOR THE ACADEMIC YEAR 2014-2016 AND
2015-17 & ETC.
IN W.P.NO.38233/2017
BETWEEN
SRI. DURGAPARAMESHWARI ITI
J.G. HALLI, HIRIYUR TALUK
CHITRADURGA DISTRICT-577511.
REPRESENTED BY ITS PRINCIPAL
SRI. KANTHARAJU D.N.
S/O NAGANINGA NAIKA
AGED ABOUT 34 YEARS.
... PETITIONER
(By Mr. R.P. SOMASHEKHARAIAH, ADV.,)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF EMPLOYMENT & TRAINING
VIDHANA SOUDHA, BANGALORE-560001.
2. THE COMMISSIONER
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE,
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
43/79
BHANNERGHATTA ROAD
BANGALORE-560029.
3. THE ADDITIONAL DIRECTOR
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
4. THE JOINT DIRECTOR
DIVISIONAL OFFICE
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
5. THE JOINT DIRECTOR (EXAM)
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
6. THE PRINCIPAL
EXAMINATION CENTRE
GOVERNMENT INDUSTRIAL TRAINING INSTITUTE
HIRIYUR, CHITRADURGA DIST-577511.
7. THE PLANNING OFFICER
OFFICE OF ZILLA PANCHAYATH
CHITRADURGA TALUK AND DISTRICT-577511.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA FOR R1 TO R6)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO PERMIT THE PETITIONER INSTITUTION TO
PAY EXAMINATION FEE FOR THE STUDENTS WHO ARE
STUDYING IN THE PETITIONER INSTITUTION FOR THE PERIOD
2015-2017 FOR 2 YEARS ITI COURSE AS PER THE REPORT
SUBMITTED BY THE RESPONDENTS TO THE EXAMINATION TO
BE SHCEDULE TO BE HELD IN THE MONTH OF AUGUST 2017
FOR THE ACADEMIC YEAR 2015-2017 SCHEDULED TO BE
HELD ON 28.8.2017 FOR THE ELECTRICIAN AND FITTER & ETC.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
44/79
IN W.P.NO.38238/2017
BETWEEN
SRI. SIDDESHWARASWAMY INDUSTRIAL
TRAINING CENTRE
HIRIYUR-577599
CHITRADURGA DISTRICT.
REPRESENTED BY ITS PRINCIPAL
SRI GURUDUTT
S/O SRINIVAS
AGED ABOUT 25 YEARS.
... PETITIONER
(By Mr. R.P. SOMASHEKHARAIAH, ADV.,)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF EMPLOYMENT & TRAINING
VIDHANA SOUDHA, BANGALORE-560001.
2. THE COMMISSIONER
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
3. THE ADDITIONAL DIRECTOR
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
4. THE JOINT DIRECTOR
DIVISIONAL OFFICE
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
5. THE JOINT DIRECTOR (EXAM)
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
45/79
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
6. THE PRINCIPAL
EXAMINATION CENTRE
GOVERNMENT INDUSTRIAL TRAINING INSTITUTE
HIRIYUR, CHITRADURGA DIST-577599.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT RESPONDENTS
TO PERMIT THE PETITIONER INSTITUTION TO PAY
EXAMINATION FEE FOR THE STUDENTS WHO ARE STUDYING
IN THE PETITIONER INSTITUTION FOR THE PERIOD 2015-2017
FOR 2 YEARS ITI COURSE AS PER THE REPORT SUBMITTED BY
THE RESPONDENTS, TO THE EXAMINATION TO BE SCHEDULE
TO BE HELD IN THE MONTH OF AUGUST 2017 FOR THE
ACADEMIC YEAR 2015-2017 SCHEDULED TO BE HELD ON
28.8.2017 & ETC.
IN W.P.NO.36561/2017
BETWEEN
B.R.S. INDUSTRIAL TRAINING CENTRE
GUBBI TOWN, BEHIND NAGALINGESHWARA
TEMPLE ROAD, TUMKUR DIST.
REPRESENTED BY ITS PRESIDENT
SRI. N S VENUGOPAL
S/O LATE. SUBBARAYACHAR
AGED ABOUT 51 YEARS.
... PETITIONER
(By Mr. R.P. SOMASHEKHARAIAH, ADV.,)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
DEPT. OF EMPLOYMENT & TRAINING
VIDHANA SOUDHA, BANGALORE 560001.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
46/79
2. THE COMMISSIONER
DEPT. OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE 560029.
3. THE ADDITIONAL DIRECTOR
DEPT. OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE 560029.
4. THE JOINT DIRECTOR
DIVISIONAL OFFICE
DEPT. OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE 560029.
5. THE JOINT DIRECTOR (EXAM)
DEPT. OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE 560029.
6. THE PRINCIPAL
EXAMINATION CENTER
GOVERNMENT INDUSTRIAL TRAINING INSTITUTE
TUMAKURU, TUMAKURU DISTRICT 572211.
7. THE CHIEF PROJECT OFFICER
ZILLA PANCHAYATH
TUMKUR 562211.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA FOR R1 TO R6)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO PERMIT THE PETITIONER INSTITUTION TO
PAY EXAMINATION FEE FOR THE ACADEMIC YEAR 2015-17 2
YEARS ITI COURSE AS PER THE REPORT SUBMITTED BY THE
R-7 VIDE ANNEX-C TO THE EXAMINATION TO BE SCHEDULE
TO BE HELD IN THE MONTH OF AUGUST 2017 FOR THE
ACADEMIC YEAR 2015-17 & ETC.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
47/79
IN W.P.NO.41564/2017
BETWEEN
SRI GURUBASAVESWARA INDUSTRIAL
TRAINING CENTRE
NEAR MARATHA SAMAJA
9TH WARD, SANDUR 583119
BELLARY DIST 583211.
REPRESENTED BY ITS SECRETARY
SRI. RAMAKRISHNA
S/O LATE. BHARAMAPPA
AGED ABOUT 42 YEARS
OF SHREE SHARADHA VIDYA SAMSTHE (R)
NEAR MARATHA SAMAJA, SANDUR-583211.
... PETITIONER
(By Mr. R.P. SOMASHEKHARAIAH, ADV.,)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF EMPLOYMENT & TRAINING
VIDHANA SOUDHA,
BANGALORE 560001.
2. THE COMMISSIONER
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN,
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE 560029.
3. THE ADDITIONAL DIRECTOR
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN,
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE 560029.
4. THE JOINT DIRECTOR
DIVISIONAL OFFICE
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
48/79
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE 560029.
5. THE JOINT DIRECTOR (EXAM)
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN,
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE 560029.
6. THE PRINCIPAL
EXAMINATION CENTRE, GOVERNMENT INDUSTRIAL
TRAINING INSTITUTE
HOSPET/ BELLARY, BELLARY DIST 583101.
7. THE CHIEF OFFICER
ZILLA PANCHAYATH
BELLARY DIST 583101.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA FOR R1 TO R6)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO PERMIT THE PETITIONER INSTITUTION TO
PAY EXAMINATION FEE FOR THE STUDENTS WHO ARE
STUDYING IN THE PETITIONER INSTITUTION WHO ARE
STUDYING IN THE PETITIONER INSTITUTION FOR THE PERIOD
2014-16 AND 2015-17 FOR 2 YEARS ITI [ELECTRICIAN &
FITTER] COURSE AS PER THE REPORT SUBMITTED BY THE R-7
UNDER ANNEXURE-C1 AND C2 TO THE EXAMINATION TO BE
SCHEDULE TO BE HELD IN THE MONTH OF AUGUST 2017 FOR
THE ACADEMIC YEAR 2014-16 AND 2015-17 & ETC.
IN W.P.NO.38232/2017
BETWEEN
SRI. SHIRADI SAI ITI
MAIN ROAD KORATAGERE-572129
TURUVANUR, TUMKUR DISTTRICT.
REPRESENTED BY ITS PRESIDENT
SRI. SUVARANA MUKHI
AGED ABOUT 48 YEARS.
... PETITIONER
(By Mr. R.P. SOMASHEKHARAIAH, ADV.,)
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
49/79
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF EMPLOYMENT & TRAINING
VIDHANA SOUDHA, BANGALORE-560001.
2. THE COMMISSIONER
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
3. THE ADDITIONAL DIRECTOR
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
4. THE JOINT DIRECTOR
DIVISIONAL OFFICE
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
5. THE JOINT DIRECTOR (EXAM)
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
6. THE PRINCIPAL
EXAMINATION CENTRE
GOVERNMENT INDUSTRIAL TRAINING INSTITUTE
HIRIYUR, CHITRADURGA DIST-577599.
7. THE ASSISTANT COMMISSIONER
MADUGIRI SUB DIVISION
MADUGIRI-572175
TUMKUR DISTRICT.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA)
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
50/79
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO PERMIT THE PETITIONER INSTITUTION TO
PAY EXAMINATION FEE FOR THE STUDENTS WHO ARE
STUDYING IN THE PETITIONER INSTITUTION FOR THE PERIOD
OF 2015-2017 FOR 2 YEARS ITI COURSE AS PER THE REPORT
SUBMITTED BY RESPONDENTS UNDER ANENX-C TO THE
EXAMINATION TO BE SCHEDULE TO BE HELD IN THE MONTH
OF AUGUST 2017 FOR THE ACADEMIC YEAR 2015-17
SCHDEULED TO BE HELD ON 28.8.2017 FOR ELECTRICIAN
AND FITTER & ETC.
IN W.P.NOS.38181-182/2017
BETWEEN
1. SRI RANGANATH ITI
SIRA, TUMKUR-573332
REPTD. BY ITS PRINCIPAL
L.K.DAYANAND.
2. MARGADARSHI ITC
HAVING ITS REGD OFFICE AT
SAPTHAGIRI BADAVANE,
BUKKAPATTANA ROAD
SIRA TOWN, TUMKUR-572137
REPTD. BY ITS PRINCIPAL PUNEETH KUMAR.
... PETITIONERS
(By Mr. R.P. SOMASHEKHARAIAH, ADV., FOR
Mr. KRISHNA S VYAS, ADV.,)
AND
1. THE STATE OF KARNATAKA
DEPT OF SKILL DEVELOPMENT AND LIVELYHOOD
VIKAS SOUDHA, BANGALORE-560 001
REPTD. BY ITS PRINCIPAL SECRETARY.
2. THE COMMISSIONER
DEP OF EMPLOYMENT AND TRAINING
KAUSHALYA BHAVANA, BANNERGATTA ROAD
NEAR DAIRY CIRCLE, BANGALORE-560029.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
51/79
3. THE DIRECTOR
DEPT. OF EMPLOYMENT AND TRAINING
KAUSHALYA BHAVANA, BANNERGATTA ROAD
NEAR DAIRY CIRCLE
BANGALORE-560029.
4. THE JOINT DIRECTOR
DEPT. OF EMPLOYMENT AND TRAINING
KAUSHALYA BHAVANA, BANNERGATTA ROAD
NEAR DAIRY CIRCLE
BANGALORE-560029.
5. THE CONTROLLER EXAMINATION
DEPT. OF EMPLOYMENT AND TRAINING
NEAR DAIRY CIRCLE
BANGALORE-560029.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA)
THESE W.Ps. ARE FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO ALLOW THE PETITIONER COLLEGES TO
APPEAR THEIR UNITS IN THE FORTHCOMING EXAMINATION TO
BE SCHEDULED TO COMMENCE FROM 28.8.2017 BY ISSUING
THEM THE HALL TICKETS & ETC.
IN W.P.NOS.38187-190/2017 & 38496-499/2017
BETWEEN
1. SRI. RANGANATH ITI
SIRA, TUMKUR 573332
REPTD. BY ITS PRINCIPAL
L.K. DAYANAND.
2. MARGADARSHI ITC
HAVING ITS REGD OFFICE AT
SAPTHAGIRI BADAVANE
BUKKAPATTANA ROAD
SIRA TOWN, TUMKUR 572137
REPTD. BY ITS PRINCIPAL
PUNEETH KUMAR.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
52/79
3. MANJUNATHA ITI
RAICHUR 584 12O
REPTD. BY ITS PRINCIPAL
MR. MANAPPA.
4. GURUKRIPA ITI
MANVI
RAICHUR 584120
REPTD. BY ITS PRINCIPAL
MR. AAYANNA GOUDA.
5. GURU KRIPA ITI
LINGASUR TALUK
RAICHUR: 584120
REPTD. BY ITS PRINCIPAL
MRS. SHANTHA REDDY.
6. SRI SIDDA TOTENDRA ITI
KEMBHAVI, SHORAPUR
YADGIRI 585216
REPTD. BY ITS PRINCIPAL
MR. SRINIVASA RAO.
7. SRI. SADGURU RAMALINGESHWARA ITI
RAICHUR TALUK
RAICHUR: 584101
REPTD. BY ITS PRINCIPAL
D ANJANEYA.
8. SRI. SUGURESHWARA ITI
SIRWAR, MANVI TALUK
RAICHUR: 584129.
REPTD. BY ITS PRINCIPAL
MR. B. JAYATHEERTHA.
... PETITIONERS
(By Mr. R.P. SOMASHEKHARAIAH, ADV., FOR
Mr. KRISHNA S VYAS, ADV.,)
AND
1. THE STATE OF KARNATAKA
DEPT. OF SKILL DEVELOPMENT AND LIVELYHOOLD
VIKAS SOUDHA, BANGALORE 560001.
REPTD. BY ITS PRINCIPAL SECRETARY.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
53/79
2. THE COMMISSIONER
DEPT. OF EMPLOYMENT AND TRAINING
KAUSHALYA BHAVANA, BANNERGATTA ROAD
NEAR DAIRY CIRCLE
BANGALORE 560029.
3. THE DIRECTOR
DEPT. OF EMPLOYMENT AND TRAINING
KAUSHALYA BHAVANA, BANNERGATTA ROAD
NEAR DAIRY CIRCLE
BANGALORE 560029.
4. THE JOINT DIRECTOR
DEPT. OF EMPLOYMENT AND TRAINING
KAUSHALYA BHAVANA
BANNERGATTA ROAD
NEAR DAIRY CIRCLE
BANGALORE 560029.
5. THE CONTROLLER EXAMINATION
DEPT. OF EMPLOYMENT AND TRAINING
NEAR DAIRY CIRCLE
BANGALORE 560029.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA)
THESE W.Ps. ARE FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO GIVE EFFECT TO THEIR CIRCULAR
DTD.23.8.2016, VIDE ANNEX-A AND CONSEQUENTLY TO
ALLOW THE PETIITONER COLLEGES TO APPEAR THEIR UNITS
IN THE FORTHCOMING EXAMINATION TO BE SCHEDULED TO
COMMENCE FROM 28.8.2017 BY ISSUING THEM THE HALL
TICKETS & ETC.
IN W.P.NO.38193/2017
BETWEEN
NAVACHETHANA RURAL ITC
PATTAYANAHALLI
SIRA, TUMKUR -561111
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
54/79
REPTD. BY ITS PRINCIPAL
B.N. CHETAN KUMAR.
... PETITIONER
(By Mr. R.P. SOMASHEKHARAIAH, ADV., FOR
Mr. KRISHNA S VYAS, ADV.,)
AND
1. THE STATE OF KARNATAKA
DEPT. OF SKILL DEVELOPMENT AND LIVELYHOOD
VIKAS SOUDHA, BANGALORE-560001
REPTD. BY ITS PRINCIPAL SECRETARY.
2. THE COMMISSIONER
DEPT. OF EMPLOYMENT AND TRAINING
KAUSHALYA BHAVANA, BANNERGATTA ROAD
NEAR DAIRY CIRCLE
BANGALORE-560029.
3. THE DIRECTOR
DEPT. OF EMPLOYMENT AND TRAINING
KAUSHALYA BHAVANA, BANNERGATTA ROAD
NEAR DAIRY CIRCLE
BANGALORE-560029.
4. THE JOINT DIRECTOR
DEPT. OF EMPLOYMENT AND TRAINING
KAUSHALYA BHAVANA, BANNERGATTA ROAD
NEAR DAIRY CIRCLE
BANGALORE-560029.
5. THE CONTROLLER EXAMINATION
DEPT. OF EMPLOYMENT AND TRAINING
NEAR DAIRY CIRCLE
BANGALORE-560029.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA)
THIS W.P. IS FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO ALLOW THE PETITIONER COLLEGE TO
APPEAR THEIR UNITS IN THE FORTHCOMING EXAMINATION TO
BE SCHEDULED TO COMMENCE FROM 28.8.2017 BY ISSUING
THEM THE HALL TICKETS & ETC.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
55/79
IN W.P.NOS.38219-220/2017
BETWEEN
1. SIR M VISHWESHWARAIAH
JAWAHARNAGAR, RAICHUR-584103
REPT. BY ITS PRINCIPAL
MANJUNATH.
2. SHANTALINGESHWARA ITI
JALAHALLI
RAICHUR-584103
REPT. BY ITS PRINCIPAL
MAHESH KUMAR HIREMAT.
... PETITIONERS
(By Mr. R.P. SOMASHEKHARAIAH, ADV., FOR
Mr. KRISHNA S VYAS, ADV.,)
AND
1. THE STATE OF KARNATAKA
DEPT. OF SKILL DEVELOPMENT AND LIVELYHOOD
VIKAS SOUDHA, BANGALORE-560001
REPTD. BY ITS PRINCIPAL SECRETARY.
2. THE COMMISSIONER
DEPT. OF EMPLOYMENT AND TRAINING
KAUSHALYA BHAVANA, BANNERGATTA ROAD
NEAR DAIRY CIRCLE
BANGALORE-560029.
3. THE DIRECTOR
DEPT. OF EMPLOYMENT AND TRAINING
KAUSHALYA BHAVANA, BANNERGATTA ROAD
NEAR DAIRY CIRCLE
BANGALORE-560029.
4. THE JOINT DIRECTOR
DEPT. OF EMPLOYMENT AND TRAINING
KAUSHALYA BHAVANA, BANNERGATTA ROAD
NEAR DAIRY CIRCLE
BANGALORE-560029.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
56/79
5. THE CONTROLLER EXAMINATION
DEPT. OF EMPLOYMENT AND TRAINING
NEAR DAIRY CIRCLE
BANGALORE-560029.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA)
THESE W.Ps. ARE FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT RESPONDENTS
TO GIVE EFFECT TO THEIR CIRCULAR DATED 23.8.2016 AT
ANNEX-B AND CONSEQUENTLY TO ALLOW THE PETITIONER
COLLEGE TO APPEAR ITS UNITS IN THE FORTHCOMING
EXAMINATION TO BE SCHEDULED TO COMMENCE FROM
28.8.2017 BY ISSUING THEM THE HALL TICKETS & ETC.
IN W.P.NOS.38221-38222/2017
BETWEEN
1. SRI PANCHALINGESHWARA PVT. ITI
BESAGARAHALLI, MADDUR TALUK
MANDYA-571419
REPRESENTED BY THE PRINCIPAL
R. MAHADEV.
2. NAVODAYA NATIONAL ITI
T.B.EXTN, NELAMANGALA
MANDYA-571432
REPTD. BY ITS PRINCIPAL
K.L. LINGARAJU.
... PETITIONERS
(By Mr. R.P. SOMASHEKHARAIAH, ADV., FOR
Mr. KRISHNA S VYAS, ADV.,)
AND
1. THE STATE OF KARNATAKA
DEPT. OF SKILL DEVELOPMENT AND LIVELYHOOD
VIKAS SOUDHA, BANGALORE-560001
REPTD. BY ITS PRINCIPAL SECRETARY.
2. THE COMMISSIONER
DEPT. OF EMPLOYMENT AND TRAINING
KAUSHALYA BHAVANA, BANNEERGATTA ROAD
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
57/79
NEAR DAIRY CIRCLE,
BANGALORE-560029.
3. THE DIRECTOR
DEPT. OF EMPLOYMENT AND TRAINING
KAUSHALYA BHAVANA, BANNEERGATTA ROAD
NEAR DAIRY CIRCLE, BANGALORE-560029.
4. THE JOINT DIRECTOR
DEPT. OF EMPLOYMENT AND TRAINING
KAUSHALYA BHAVANA, BANNERGATTA ROAD
NEAR DAIRY CIRCLE, BANGALORE-560029.
5. THE CONTROLLER EXAMINATION
DEPT. OF EMPLOYMENT AND TRAINING
NEAR DAIRY CIRCLE
BANGALORE-560029.
... RESPONDENTS
(By Mr. E.S. INDIRESH, ADV.,)
THESE W.Ps. ARE FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO ALLOW THE PETITIONER COLLEGES TO
APPEAR THEIR UNITS IN THE FORTHCOMING EXAMINATION TO
BE SCHEDULED TO COMMENCE FROM 28.8.2017 BY ISSUING
THEM THE HALL TICKETS & ETC.
IN W.P.NOS.38223-225/2017
BETWEEN
1. SRI. DURGA PVT. ITI
BANNAGARA, SIRA
TUMKUR - 561111
REPTD. BY ITS PRINCIPAL
NAGENDRA KUMAR.
2. SARVAGNA PVT. ITI
DEODURGA
RAICHUR - 584103
REPTD. BY ITS PRINCIPAL
MD SHARAFUDDIN.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
58/79
3. SHANTALINGESHWARA ITI
JALAHALLI, RAICHUR - 584103
REPTD. BY ITS PRINCIPAL
MAHESH KUMAR HIREMAT.
... PETITIONERS
(By Mr. R.P. SOMASHEKHARAIAH, ADV., FOR
Mr. KRISHNA S VYAS, ADV.,)
AND
1. THE STATE OF KARNATAKA
DEPT. OF SKILL DEVELOPMENT AND LIVELYHOOD
VIKAS SOUDHA, BANGALORE - 560001
REPTD. BY ITS PRINCIPAL SECRETARY.
2. THE COMMISSIONER
DEPT. OF EMPLOYMENT AND TRAINING
KAUSHALYA BHAVANA
BANNERGATTA ROAD, NEAR DAIRY CIRCLE
BANGALORE - 560029.
3. THE DIRECTOR
DEPT. OF EMPLOYMENT AND TRAINING
KAUSHALYA BHAVANA
BANNERGATTA ROAD, NEAR DAIRY CIRCLE
BANGALORE - 560029.
4. THE JOINT DIRECTOR
DEPT. OF EMPLOYMENT AND TRAINING
KAUSHALYA BHAVANA
BANNERGATTA ROAD, NEAR DAIRY CIRCLE
BANGALORE - 560029.
5. THE CONTROLLER EXAMINATION
DEPT. OF EMPLOYMENT AND TRAINING
NEAR DAIRY CIRCLE
BANGALORE - 560029.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA)
THESE W.Ps. ARE FILED UNDER ARTICLE 226 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO ALLOW THE PETITIONER COLLEGES TO
APPEAR THEIR UNITS IN THE FORTHCOMING EXAMINATION TO
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
59/79
BE SCHEDULED TO COMMENCE FROM 28.8.2017 BY ISSUING
THEM THE HALL TICKETS & ETC.
IN W.P.NO.38234/2017
BETWEEN
SRI. NUNKEMALAI SIDDESHWARA ITI
MOOLAKAMUR
MOOLAKAMUR TALUK
CHITRADURGA DISTRICT-577535.
REPRESENTED BY ITS PRINCIPAL
SRI NAGARAJU
AGED ABOUT 38 YEARS.
... PETITIONER
(By Mr. R.P. SOMASHEKHARAIAH, ADV.,)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF EMPLOYMENT & TRAINING
VIDHANA SOUDHA, BANGALORE-560001.
2. THE COMMISSIONER
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
3. THE ADDITIONAL DIRECTOR
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
4. THE JOINT DIRECTOR
DIVISIONAL OFFICE
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
60/79
5. THE JOINT DIRECTOR (EXAM)
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
6. THE PRINCIPAL
EXAMINATION CENTRE
GOVERNMENT INDUSTRIAL TRAINING INSTITUTE
HIRIYUR, CHITRADURGA DIST-577599.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO PERMIT THE PETITIONER INSTITUTION TO
PAY EXAMINATION FEE FOR THE STUDENTS WHO ARE
STUDYING IN THE PETITIONER INSTITUTION FOR THE PERIOD
2015-2017 FOR 2 YEARS ITI COURSE AS PER THE REPORT
SUBMITTED BY RESPONDENTS UNDER ANNEX-C TO THE
EXAMINATION TO BE SCHEDULE TO BE HELD IN THE MONTH
OF AUGUST 2017 FOR THE ACADEMIC YEAR 2015-2017
SCHEDULED TO BE HELD ON 28.8.2017 & ETC.
IN W.P.NO.38235/2017
BETWEEN
MATHRUSHREE ITI
OPP. BYLA ANJUNEYA TEMPLE
NH-4, SIRA
TUMKUR DIST-572137.
REPRESENTED BY ITS SECRETARY
SRI S.P. HANUMANTHA RAYAPPA
AGED ABOUT 33 YEARS.
... PETITIONER
(By Mr. R.P. SOMASHEKHARAIAH, ADV.,)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF EMPLOYMENT & TRAINING
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
61/79
VIDHANA SOUDHA
BANGALORE-560001.
2. THE COMMISSIONER
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
3. THE ADDITIONAL DIRECTOR
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
4. THE JOINT DIRECTOR
DIVISIONAL OFFICE
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
5. THE JOINT DIRECTOR (EXAM)
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
6. THE PRINCIPAL
EXAMINATION CENTRE
GOVERNMENT INDUSTRIAL TRAINING INSTITUTE
HIRIYUR, CHITRADURGA DIST-577599.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO PERMIT THE PETITIONER INSTITUTION TO
PAY EXAMINATION FEE FOR THE STUDENTS WHO ARE
STUDYING IN THE PETITIONER INSTITUTION FOR THE PERIOD
2015-17 FOR 2 YEARS ITI COURSE AS PER THE REPORT
SUBMITTED BY THE RESPONDENTS VIDE ANNEX-C TO THE
EXAMINATION TO BE SCHEDULED TO BE HELD IN THE MONTH
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
62/79
OF AUGUST 2017 FOR THE ACADEMIC YEAR 2015-17
SCHEDULED TO BE HELD ON 28.8.2017 & ETC.
IN W.P.NO.38236/2017
BETWEEN
SRI. THIPPERUDRASWAMY RURAL ITI
TURUVANUR
CHITRADURGA TALUK
CHITRADURGA DISTRICT-577535.
REPRESENTED BY ITS PRINCIPAL
SRI MANJUNATH
AGED ABOUT 40 YEARS.
... PETITIONER
(By Mr. R.P. SOMASHEKHARAIAH, ADV.,)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
DEPARTMENT OF EMPLOYMENT & TRAINING
VIDHANA SOUDHA, BANGALORE-560001.
2. THE COMMISSIONER
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
3. THE ADDITIONAL DIRECTOR
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
4. THE JOINT DIRECTOR
DIVISIONAL OFFICE
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
63/79
5. THE JOINT DIRECTOR (EXAM)
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
6. THE PRINCIPAL
EXAMINATION CENTRE
GOVERNMENT INDUSTRIAL TRAINING INSTITUTE
HIRIYUR, CHITRADURGA DIST-577599.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO PERMIT THE PETITIONER INSTITUTION TO
PAY EXAMINATION FEE FOR THE STUDENTS WHO ARE
STUDYING IN THE PETITIONER INSTITUTION FOR THE PERIOD
2014-16 AND 2015-17 FOR 2 YEARS ITI COURSE AS PER THE
REPORT SUBMITTED BY THE RESPONDENTS VIDE ANNEX-C TO
THE EXAMINATION TO BE SCHEDULED TO BE HELD IN THE
MONTH OF AUGUST 2017 FOR THE ACADEMIC YEAR 2014-16
AND 2015-17 SCHEDULED TO BE HELD ON 28.8.2017 & ETC.
IN W.P.NO.11526/2018
BETWEEN
SDVS PVT. ITI
K K ROAD
YELANDUR-571441
CHAMARAJANAGAR DISTRICT.
REPRESENTED BY ITS PRINCIPAL
SRI VIKYATH M
S/O MALLIKARJUNASWAMY
AGED ABOUT 28 YEARS.
... PETITIONER
(By Mr. R.P. SOMASHEKHARAIAH, ADV.,)
AND
1. THE STATE OF KARNATAKA
REPRESENTED BY ITS PRINCIPAL SECRETARY
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
64/79
DEPARTMENT OF EMPLOYMENT & TRAINING
VIDHANA SOUDHA, BANGALORE-560001.
2. THE COMMISSIONER
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
3. THE ADDITIONAL DIRECTOR
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
4. THE JOINT DIRECTOR
DIVISIONAL OFFICE
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
5. THE JOINT DIRECTOR(EXAM)
DEPARTMENT OF EMPLOYMENT & TRAINING
KOUSHALYA BHAVAN
DAIRY CIRCLE, BHANERGHATTA ROAD
BANGALORE-560029.
6. THE PRINCIPAL
EXAMINATION CENTRE
JSS PVT, ITI, MARIYALA
CHAMARAJANAGARA TALUK
& DISTRICT-571313.
... RESPONDENTS
(By Mr. E.S. INDIRESH, AGA FOR R1 TO R5)
THIS W.P. IS FILED UNDER ARTICLES 226 & 227 OF THE
CONSTITUTION OF INDIA PRAYING TO DIRECT THE
RESPONDENTS TO CONTINUE THE AFFILIATION FOR A PERIOD
OF 5 YEARS IN ACCORDANCE WITH THE MANAGEMENT
MANUAL FOR ITI, WHICH HAS BEEN CLARIFIED BY THE STATE
GOVERNMENT IN THE SESSION DATED 18.11.2015 UNDER
ANNEXURE-M & ETC.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters
United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
65/79
THESE W.Ps. COMING ON FOR ORDERS THIS DAY, THE
COURT MADE THE FOLLOWING:-
ORDER
Mr. R.P. Somashekharaiah, Adv. & Mr. Krishna S Vyas, Adv. for Petitioners Mr. E.S. Indiresh, AGA for Respondents-State
1. This batch of writ petitions is being disposed of by this common order.
2. The petitioner-Institutions are Industrial Training Centers or students thereof, who have approached this Court by way of these writ petitions praying therein that these students may be permitted to undertake the examinations conducted by the State Council Vocational Training (SCVT) with whom the petitioner-Institutions were affiliated.
3. The facts are illustratively taken from W.P.No.41534/2017 (United Private Industrial Training Institute vs. State of Karnataka & Others) and W.P.Nos.37773-913/2017 (Dayananda H.N. & Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
66/79 140 Others (students) vs. State of Karnataka & Others).
4. The prayers made in the writ petitions filed by the Students in W.P.Nos.37773-913/2017 are quoted below for ready reference:-
"(i) Direct the 1st to 4th Respondents by issuing a Writ in the nature of Mandamus, to forthwith allow the Petitioners to appear in the examination schedule to commence on 28/8/2017, in view of the circular dated 23/8/2016, vide Annexure - E.
(ii) Direct the 1st to 4th Respondents to issue the marks sheet and marks cards pertaining to the Petitioners, without any further delay, soon after the completion of the SCVT examination schedule to commence from 28/8/2017.
(iii) Grant such other reliefs as may be found expedient in the interest of justice and equity.
INTERIM PRAYER For the grounds urged above the Petitioners most respectfully pray that pending disposal of this Writ Petition, this Hon'ble Court be pleased to Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
67/79 direct the Respondents to allow the Petitioners to appear in the forthcoming SCVT examination schedule to commence on 28/8/2017 vide Annexure - Q, by issuance of hall tickets to them, in the interest of Justice and Equity."
5. The prayers made by the Institution in W.P.No.41534/2017 is quoted below for ready reference:-
"(i) Issue writ in the nature of mandamus directing the respondents to permit the petitioner institution to pay examination fee for the students who are studying in the petitioner institution for the period 2014-16 and 2015-17 for 2 years ITI (Electrician & Fitter) course under Annexure - D and E to the examination to be schedule to be held in the month of August 2017 for the academic year 2014-16 and 2015-17, by issuing necessary direction to the respondents to conduct fresh examination for the examination which was held on 28.08.2017.
(ii) Issue such other order or direction as may be deemed fit to grant in the circumstances of the case.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
68/79 INTERIM PRAYER That pending disposal of the above writ petition, this Hon'ble Court may be pleased to direct the Respondent to permit the petitioner institution to pay necessary examination fee for the academic period 2014-16 and 2015-17 for 2 years ITI for Electrician and Fitter courses and permit the students to attend the examination to be conducted by the respondents as per the E-mail dated 24.08.2017, in the interest of justice and equity".
6. The learned counsel for the petitioner Mr.R.P. Somashekharaiah has urged before the Court that in terms of Circular dated 23.08.2016, in vernacular language, which he translated instantly for the benefit of the Court during the course of the arguments, the State had directed the concerned Institutions - SCVT to verify the credentials, infrastructures and genuineness of the petitioner-Institutions who have run the said course for Industrial Training for the various students and if they are found to be in order, the SCVT was to Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
69/79 conduct the Examination for the batch of the students, who are alleged to have undertaken the requisite training from these Institutions.
He submitted that the Representations of the petitioner-Institutions were pending with the concerned authorities for quite sometime and therefore, in the absence of such verification, the petitioner-Institutions were constrained to approach this Court by way of these writ petitions, interalia, also seeking to protect the interest of the students who have undergone the Industrial Training Course in their Institutions.
7. Per contra, the learned counsel for the Respondent-State Mr.E.S. Indiresh has brought to the notice of the Court, the affidavit filed by Director of Department of Employment and Training, Bengaluru, one Ms.Jyothi K. w/o Mr.T.G.Sreedhara, who in her Affidavit dated 06.12.2017 in W.P.Nos.37773- 913/2017 (Dayananda H.N. & 140 Others (students) Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
70/79 vs. State of Karnataka & Others), has submitted that 42 such Institutions were permitted to take up the Examination, but remaining 43 Institutions, in which the present petitioner-Institutions also fall, were not permitted, as the Government had rejected their cases. It was stated in the said Affidavit in Para-6 that the Government had rejected the cases of such Institutions on various grounds, such as Students having not undergone the training, some Institutions were permanently closed, non-availability of Admission Registers, Teachers Records, Practical Models etc., In substance, the petitioner-Institutions were rejected because they did not come up to the standard of education supposed to have been provided by them to the Students to undertake the Examinations conducted by the SCVT upon completion of such course.
8. In the aforesaid W.P.Nos.37773-913/2017, refusing the Interim Relief to the Students of these Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
71/79 courses, who alleged to have undertaken such courses in the rejected Institutions aforesaid, the co-ordinate Bench of this Court has passed the following Interim Order on 28.08.2017 refusing to grant any interim prayer and the relief to the Students for the following reasons. The said order dated 28.08.2017 is quoted below for ready reference:
"Heard the learned counsel for the
petitioners and the learned Addl. Advocate
General Sri. A.G. Shivanna.
The petitioners claim that they are students of the institution arrayed as respondents No.5 to
8. It is submitted by the learned counsel for the petitioners that inspections have taken place and they were also granted affiliation and the inspection reports are produced at Annexure-H, J & K to the writ petition. That the Inspection Committee have vide the inspection reports, though have not recommended for affiliation of the institutions, it has recommended that the students who have been admitted may be permitted to take up exam provided the University Rules and Regulations permits the same. Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
72/79 Per contra, the learned Addl. Advocate General would submit that the institutions have not submitted the list of students for approval of their admission. It is seen that the students claim to have got themselves admitted in the academic year 2014-15. It is seriously disputed that the list of students admitted to the institutions has been forwarded to the authorities for approval. In the absence of such a list, the learned Addl. Advocate General would submit that it would be difficult for the respondent-authorities to examine the veracity of the petitioners claim, as to whether they have really been admitted to the institutions or not and as to whether they have undergone any training. He would further submit that the examinations have commenced from today and also considering the fact there are several thousands of such students, if an interim order is granted, it would open flood gates, resulting in serious complications and may even lead to the eventuality of canceling of the ongoing exams. He would further submit that in the event the claims of the students are found to be true and correct, the respondent-state would instruct the respondents to conduct separate exam in respect of those students whose claims can be verified.
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
73/79 This submission of the learned Addl. Advocate General is placed on record.
It is seen that the examinations have already commenced and thousands of students have approached this institution at the last moment. If at this juncture an interim relief as sought for is granted, it would be impossible for the respondents to comply with the same as the exams include practical exams also and it may not be possible for the authority to arrange the same. As rightly pointed out by the learned Addl. Advocate General, it may not be possible for the authorities to mobilize the required infrastructure like invigilators, machinery, evaluators etc. at short notice and hence, this court does not find any ground to entertain the plea for grant of interim relief at this late juncture.
This court is of the opinion that these are cases which require expeditious hearing in order to enable the petitioners to know about to what the future holds out for them so as to enable them to chart out their future course of action. Hence, statement of objections by 06.09.2017.
Post these matters for disposal on 08.09.2017 at 2:30 pm".
Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
74/79
9. However, in the other batch of writ petitions filed by the petitioner-Institutions, another co-ordinate Bench of this Court in pursuance of the previous Interim order passed in the aforesaid writ petitions filed by the Students, directed the State Government to file an Affidavit categorizing the Colleges regarding their affiliation, inspection, submission of list of students for approval of admissions etc. That order was passed on 28.11.2017 and consequently, another co-ordinate Bench of this Court passed the order on 15.03.2018 in W.P.No.41534/2017 that since the details as aforesaid indicated in the order dated 28.11.2017 were to be furnished by the Respondent State in appropriate Tabular form, as the status of each of the petitioners is different with regard to the approval and other aspects, the Affidavit to that effect may be filed within two weeks and in the meanwhile, the learned counsel for the petitioners were also directed to take note of the office objections in some of the petitions and comply with the Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
75/79 office objections. That is how, such batch of writ petitions are placed before this Court today on 02.04.2018.
10. Having heard the learned counsels for the parties at some length, this Court is of the considered opinion that interference by this Court at this incomplete stage without verification of the status of the petitioner-ITI Institutions, would be premature and cumbersome. Such premature interference by Courts at such stages may actually cause more harm than doing good under the guise of interest of the Students sought to be protected. Such Institutions which did not obviously have adequate infrastructure and had certain other defects and deficiencies in them, which resulted in their rejection from the list of approved Institutions to have undertaken and provided the ITI courses to the Students, obviously, put the future of such students at great stake and even though, they were not entitled to Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
76/79 provide such courses with their adequate infrastructure in places, they undertook such courses and even purportedly having completed these courses for the students, at the fag end of the course have sought Court's interference by directing the State Authority to provide the permission for such students to undertake such Examination, even though they might not have undertaken such courses in correct perspective with their inadequate infrastructure.
11. The question of verification of the existence of the adequate infrastructure is in the realm of individual facts to be verified by the competent Authorities of the State and in the writ jurisdiction obviously, the court cannot undertake or supervise or monitor this kind of verification process. The fact remains that these Institutions after verification once, were found to be ineligible and were rejected or not approved as fit for providing ITI courses to the students whom they Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
77/79 enrolled. Ex-post facto of their rejection, they have approached the concerned authorities for re-verification of facts in terms of the aforesaid Circular issued by the State on 23.08.2016.
12. Whether such Institutions have filed their representations or not, whether adequate evidence for satisfying the competent authorities about their fulfillment of the requisite standards or requirements, are all individual facts obtaining for such Institutions and therefore, the concerned authorities who are given this responsibility under the Circular issued by the State Government on 23.08.2016 are supposed to take this re-verification process.
13. From the materials placed on record, obviously, such process is not yet completed, even though the petitioner-Institutions might have approached these authorities by way of representation, unless such verification process is completed to the Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
78/79 satisfaction of the concerned authorities and the petitioner-Institutions were found to be eligible to provide the said course for the students, this Court obviously cannot mandate the concerned Examination body namely, SCVT to allow the students of these rejected Institutions also to undertake the final Examination.
14. Therefore, these writ petitions are obviously premature and without proper foundation laid before this Court at this stage. Any misplaced sympathy with the Students, can cause more harm than good not only to the students but to the educational system as a whole relating to these Industrial Training Courses. This court would not allow any illegality to be perpetuated, through the use of the Court process under the writ jurisdiction.
15. Therefore, these writ petitions are disposed of with liberty and direction to the petitioner-Institutions Date of Order 02-04-2018 W.P.No.41534/2017 & Connected Matters United Private Industrial Training Institute & Ors.
Vs. The State of Karnataka & Ors.
79/79 to approach the concerned authorities and if they have already approached them, to pursue their case before the concerned authorities in terms of the aforesaid Circular issued by the State Government on 23.08.2016 and until a positive verification in their favour is done, no such directions as prayed for by allowing the students of these Institutions to undertake the Examination to be conducted by the SCVT can be issued.
16. The writ petitions are accordingly disposed of and the authorities concerned are expected to proceed expeditiously in the matter.
No costs.
Sd/-
JUDGE Srl.