Section 17B in The Chhattisgarh Madhyastham Adhikaran Adhiniyam, 1983
17B. Correction of clerical or arithmetical mistakes.
- Clerical or arithmetical mistakes in awards, interim awards or orders or errors arising therein from any accidental slip or omission may at any time be corrected by the Tribunal either of its own motion or on the application of any of the parties.
