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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(7) in The Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004

(7)Where the application is not in accordance with the provisions of the Ordinance even after an opportunity has been provided by the Registrar under sub-rule (5). he may reject the application.