Section 10 in The Bayaluseeme Development Board Act, 1994.
10. Implementation Committee.-
There shall be an Implementation Committee consisting of the following members, namely:-(a)Secretary of the Board who shall be the Chairman;(b)the Deputy Commissioner of each district in Bayaluseeme;(c)the Chief Executive Officers of the Zilla Panchayats having jurisdiction over Bayaluseeme;(d)the Director of Horticulture;(e)the Director of Agriculture;(f)the Director of Sericulture;(g)the Director of Animal Husbandry and Veterinary Sciences;(h)the Director, Development Programme, State Water Shed;(i)the Chief Engineer, minor irrigation;(j)the Chief Engineers having jurisdiction over Bayaluseeme;(k)the Chief Conservator of Forests having jurisdiction over Bayaluseeme;(l)the Vice Chancellors of the Agriculture Universities established under the Karnataka Universities of Agricultural Sciences Act, 1963.(m)such other officers as may be appointed by the State Government.
