Madhya Pradesh High Court
Datar Singh vs The State Of Madhya Pradesh on 17 May, 2022
Author: Anjuli Palo
Bench: Anjuli Palo
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 24310 of 2022 (DATAR SINGH Vs THE STATE OF MADHYA PRADESH) Dated : 17-05-2022 Shri Pushpendra Dubey, learned counsel for the applicant.
Shri Punit Shroti, learned Panel Lawyer for the State. Case diary is not available. It be called for.
List the matter after summer vacation.
(SMT. ANJULI PALO) JUDGE Amitabh Signature Not Verified SAN Digitally signed by AMITABH RANJAN Date: 2022.05.18 13:53:14 IST