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Rajasthan High Court - Jodhpur

Mala Shah vs Municipal Board Mount Abu on 21 January, 2019

Author: Ashok Kumar Gaur

Bench: Ashok Kumar Gaur

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                       S.B. Civil Writ No. 137/2019

                                   Mala Shah
                                                                                          ----Petitioner
                                                                   Versus
                                   Municipal Board Mount Abu
                                                                                        ----Respondent


                                   For Petitioner(s)        :   Mr. Shreyansh Mardia.
                                   For Respondent(s)        :   Dr. Pratishtha Dave, Govt. Counsel.



                                             HON'BLE MR. JUSTICE ASHOK KUMAR GAUR

Order 21/01/2019 Learned Government Counsel Dr. Pratishtha Dave appearing for the respondents submits that the reply has been filed during the course of the day.

Registry is directed to check and place the reply on record. List the matter on 23.01.2019, as prayed.

(ASHOK KUMAR GAUR),J 209-Mohan/-

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