Rajasthan High Court - Jodhpur
Mala Shah vs Municipal Board Mount Abu on 21 January, 2019
Author: Ashok Kumar Gaur
Bench: Ashok Kumar Gaur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ No. 137/2019
Mala Shah
----Petitioner
Versus
Municipal Board Mount Abu
----Respondent
For Petitioner(s) : Mr. Shreyansh Mardia.
For Respondent(s) : Dr. Pratishtha Dave, Govt. Counsel.
HON'BLE MR. JUSTICE ASHOK KUMAR GAUR
Order 21/01/2019 Learned Government Counsel Dr. Pratishtha Dave appearing for the respondents submits that the reply has been filed during the course of the day.
Registry is directed to check and place the reply on record. List the matter on 23.01.2019, as prayed.
(ASHOK KUMAR GAUR),J 209-Mohan/-
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