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[Cites 0, Cited by 1] [Section 40(3)] [Section 40] [Entire Act]

State of Gujarat - Subsection

Section 40(3)(c) in The Gujarat Town Planning and Urban Development Act, 1976

(c)lay-out of new streets or roads, construction, diversion, extension, alteration, improvement and closing up of streets and roads and discontinuance of communications;