Calcutta High Court (Appellete Side)
Aparupa Poddar vs Unknown on 18 May, 2018
Author: Joymalya Bagchi
Bench: Joymalya Bagchi
1 1 18.05.2018
rkd Ct. No.28 C.R.R. 1403 of 2017 With C.R.R. 2048 of 2017 In the matter of: - Aparupa Poddar ....petitioner.
Mr. R. Mazumder, Mr. D. Haque, Mr. M. Mukherjee ...for the petitioner. Mr. Ashraf Ali, Ms. S. Lakar ...for the CBI.
Mr. Ali seeks two months time to submit report as to the progress of investigation.
Report be positively filed on the next date of hearing. Let this matter appear on 20th July, 2018. Interim order granted earlier shall continue up to 31st July, 2018 or until further orders whichever is earlier.
(Joymalya Bagchi, J.)