Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of Assam - Section Section 11 in Assam Gramdan Act, 1961 11. President of the Gram Sabha. (1)A Gram Sabha shall elect from among its members a President who shall exercise such powers and discharge such duties as may be prescribed by the regulations.(2)The term of office of the President shall be three years.
