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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(iii) in The Tamil Nadu Municipal Corporations Service Rules, 1996

(iii)in the case of a post for which no educational qualification is prescribed, the appointing authority shall conduct an Oral Test whether the person is able to converse freely and fluently in Tamil.